High Courts11 Sept 1974Allowed
Mst. Samrathi Devi Vs Parasuram Pandey and Others
Patna High Court · AIR 1975 Patna 140
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 123, 5, 6, 9
COURT ARCHIVE
Patna High Court judgments, 1974
180 judgments · page 3 of 9
High Courts11 Sept 1974
Commissioner of Income Tax Vs Mahabir Cold Storage
Patna High Court · (1975) 100 ITR 686 : (1974) 7 PLJR 575
Income Tax Act, 1922 — Section 10(2), 26AIncome Tax Act, 1961 — Section 155(5), 33, 33(1), 34(3)
High Courts10 Sept 1974
Ram Nandan Sharma and Another Vs Mt. Maya Devi and Others
Patna High Court · AIR 1975 Patna 283 : (1974) 7 PLJR 584
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)Limitation Act, 1963 — Article 52
High Courts09 Sept 1974
Commissioner of Income Tax Vs Pure Nichitpur Colliery Company
Patna High Court · (1975) 101 ITR 79 : (1975) 8 PLJR 190 : (1975) PLJR 190
Income Tax Act, 1961 — Section 67
High Courts09 Sept 1974Dismissed
Lakshmi Devi Vs Chandrakala Saraogi and Another
Patna High Court · AIR 1975 Patna 83
Guardians and Wards Act, 1890 — Section 10(1), 14(3), 39, 48, 9
High Courts09 Sept 1974
Madan Lal Vs The State of Bihar and Others
Patna High Court · (1974) PLJR 514
High Courts04 Sept 1974Allowed
Principal, Regional Institute of Technology and Another Vs Rama Kantha Singh
Patna High Court · AIR 1975 Patna 152 : (1975) 8 PLJR 208 : (1975) PLJR 208
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts03 Sept 1974
Parshva Properties Ltd. Vs The State of Bihar
Patna High Court · (1975) 35 STC 324
Bihar Sales Tax Act, 1959 — Section 33(1), 6A
High Courts30 Aug 1974
Baleshwar Singh and Others Vs Ramji Singh
Patna High Court · (1975) CriLJ 1539
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 52
High Courts30 Aug 1974
The Bihar State Board of Religious Trust Vs Satyanarain Singh
Patna High Court · (1975) CriLJ 1239
Criminal Procedure Code, 1973 (CrPC) — Section 417
High Courts29 Aug 1974Allowed
Fakir Mohammad Vs Salahuddin and Others
Patna High Court · AIR 1975 Patna 119 : (1975) 8 PLJR 1 : (1975) PLJR 1
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2Constitution of India, 1950 — Article 226
High Courts29 Aug 1974Allowed
Tisco Oriya Co-operative Credit Society Ltd. Vs The Assistant Registrar, Co-operative Society and Another
Patna High Court · AIR 1975 Patna 208 : (1975) 8 PLJR 290 : (1975) PLJR 290
High Courts26 Aug 1974
Durga Sharan Udho Prasad Vs Commissioner of Income Tax
Patna High Court · (1976) 103 ITR 270
Income Tax Act, 1961 — Section 147(a), 148, 256(1)
High Courts26 Aug 1974
District Board Vs Mahadeo Sao
Patna High Court · (1975) CriLJ 1236 : (1975) 8 PLJR 23 : (1975) PLJR 23
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 6
High Courts23 Aug 1974Allowed
Kailash Rai and Another Vs Ramjee Singh and Others
Patna High Court · AIR 1975 Patna 144
Bihar Hindu Religious Trusts Act, 1950 — Section 32(2), 32(3)
High Courts21 Aug 1974Allowed
Rameshwar Prasad Singh Vs The Vice-Chancellor of the Rajendra Agriculture University and Others
Patna High Court · AIR 1975 Patna 146
Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 1974
Lakshmi Narayan Gouri Shankar Vs Commissioner of Income Tax
Patna High Court · (1975) 100 ITR 143 : (1975) 8 PLJR 140 : (1975) PLJR 140
Income Tax Act, 1961 — Section 10(1), 10(2)(xv), 256(1)
High Courts21 Aug 1974Dismissed
Bijan Kumar Bose Vs Gouri Bose
Patna High Court · AIR 1975 Patna 131
Special Marriage Act, 1954 — Section 2, 2(2), 23, 31
High Courts20 Aug 1974Dismissed
Sunderlal Goswami and Another Vs Jogeshwar Prasad Singh and Others
Patna High Court · AIR 1975 Patna 246 : (1975) 8 PLJR 276 : (1975) PLJR 276
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Aug 1974Dismissed
Smt. Ramsurat Devi Vs Smt. Satraji Kuer and Others
Patna High Court · AIR 1975 Patna 168
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 12 Rule 1, Order 6 Rule 2, Order 8 Rule 5