High Courts19 Aug 1974
Additional Commissioner of Income Tax Vs Poddar Auto Dealers
Patna High Court · (1975) 101 ITR 14 : (1975) 8 PLJR 6 : (1975) PLJR 6
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Patna High Court judgments, 1974
180 judgments · page 4 of 9
High Courts16 Aug 1974
Shri Karpuri Thakur Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 570
Maintenance of Internal Security Act, 1971 — Section 3
High Courts16 Aug 1974
Commissioner of Income Tax Vs Vijoy Kumar Budhia
Patna High Court · (1975) 100 ITR 380 : (1975) 8 PLJR 60 : (1975) PLJR 60
Income Tax Act, 1961 — Section 2(24), 256, 45, 46, 46(1)
High Courts13 Aug 1974
Gauri Shankar Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (1975) CriLJ 1946 : (1975) 8 PLJR 326 : (1975) PLJR 326
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 304, 307, 323, 324, 325
High Courts13 Aug 1974
Bhupat Kumhar and Others Vs The State of Bihar
Patna High Court · (1975) CriLJ 1405
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 325
High Courts13 Aug 1974
Rajendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 1725
Criminal Procedure Code, 1973 (CrPC) — Section 435, 437, 439Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts13 Aug 1974
Additional Commissioner of Income Tax Vs Lawlys Enterprises (P.) Ltd.
Patna High Court · (1975) 100 ITR 369
Income Tax Act, 1961 — Section 32
High Courts07 Aug 1974
The State of Bihar Vs Ram Naresh Singh and Others
Patna High Court · (1975) CriLJ 1000 : (1975) 8 PLJR 36 : (1975) PLJR 36
Criminal Procedure Code, 1973 (CrPC) — Section 2, 378General Clauses Act, 1897 — Section 8
High Courts07 Aug 1974
Commissioner of Gift Tax Vs M.S. Rao
Patna High Court · (1976) 102 ITR 308 : (1975) 8 PLJR 186 : (1975) PLJR 186
High Courts06 Aug 1974
Nund and Samont Co. (P.) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1976) 102 ITR 376
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 127
High Courts05 Aug 1974
Gopal Ram and Others Vs Dhanu Ram
Patna High Court · (1975) CriLJ 1410
Criminal Procedure Code, 1973 (CrPC) — Section 145(6), 528(2)
High Courts02 Aug 1974
Commissioner of Income Tax Vs Patna Timber Works
Patna High Court · (1977) 106 ITR 452 : (1975) 8 PLJR 14 : (1975) PLJR 14
Income Tax Act, 1961 — Section 144, 145(1), 271(1)
High Courts02 Aug 1974Dismissed
Patel Engineering Co. Ltd. Vs Indian Oil Corporation Ltd.
Patna High Court · AIR 1975 Patna 212
Arbitration Act, 1940 — Section 13, 30, 33Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(1)Contract Act, 1872 — Section 70
High Courts02 Aug 1974
Ganga Prasad Pathak Vs Raghunandan Ahir
Patna High Court · (1974) PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 144, 417(3)Penal Code, 1860 (IPC) — Section 406
High Courts01 Aug 1974
Bihar State Electricity Board Vs Commissioner of Income Tax
Patna High Court · (1975) 101 ITR 740
Income Tax Act, 1922 — Section 30Income Tax Act, 1961 — Section 139(1), 256(1)
High Courts29 Jul 1974
Sita Ram Pandey and Others Vs The State of Bihar
Patna High Court · (1976) CriLJ 800
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts29 Jul 1974
Commissioner of Income Tax Vs Tara Prasad Lodha and Others
Patna High Court · (1975) 99 ITR 173
Income Tax Act, 1961 — Section 37
High Courts26 Jul 1974
Bihar State Road Transport Corporation Vs State Transport Appellate Tribunal and Others
Patna High Court · AIR 1975 Patna 179
Road Transport Corporations Act, 1939 — Section 2, 20, 63, 63(1)
High Courts25 Jul 1974Dismissed
Madholal and Others Vs Madan Mohan Agrawalla and Others
Patna High Court · AIR 1975 Patna 154 : (1975) RCR(Rent) 185
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 13(1)
High Courts19 Jul 1974Allowed
Trilok Chand Jain Vs Rameshwar Lall Tulsiyan and Others
Patna High Court · AIR 1975 Patna 196
Contract Act, 1872 — Section 230