COURT ARCHIVE

Patna High Court judgments, 1974

180 judgments · page 6 of 9

High Courts02 May 1974Allowed

Deo Sharan Mahto Vs Ram Bilash Singh and Others

Patna High Court · AIR 1975 Patna 107

Bihar Panchayat Election Rules, 1959 — Rule 75(1)Civil Procedure (Patna Amendment) Act — Section 139Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(1)

Read judgment

High Courts30 Apr 1974Allowed

Lakshmi Sao and Another Vs Swaroop Chand Jain and Another

Patna High Court · AIR 1974 Patna 378

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

Read judgment

High Courts26 Apr 1974

Commissioner of Commercial Taxes Vs Mahanth Satanand Giri

Patna High Court · (1974) PLJR 550

Bihar Agricultural Income Tax Act, 1948 — Section 28, 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

Read judgment

High Courts26 Apr 1974

In Re: Parikh Engineering and Body Building Co. Ltd.

Patna High Court · (1975) 45 CompCas 157

Companies Act, 1956 — Section 17, 170, 171, 171(1), 189

Read judgment

High Courts23 Apr 1974Dismissed

Jaikaran Singh Vs Sita Ram Agarwalla and Others

Patna High Court · AIR 1974 Patna 364

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 41 Rule 27Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108

Read judgment

High Courts23 Apr 1974

Jamuna Singh and Others Vs The State of Bihar

Patna High Court · (1975) CriLJ 862 : (1975) 8 PLJR 78 : (1975) PLJR 78

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325

Read judgment

High Courts23 Apr 1974

C.M. Rajgharia and Another Vs Income Tax Officer and Others

Patna High Court · (1975) 98 ITR 486 : (1974) 7 PLJR 460

Income Tax Act, 1922 — Section 23(2), 34, 34(3)Income Tax Act, 1961 — Section 147, 148, 150, 150(1), 297(2)

Read judgment

High Courts19 Apr 1974

Commissioner of Commercial Taxes Vs Rameshwar Das Panna Lal

Patna High Court · (1974) 7 PLJR 559 : (1974) 34 STC 296

Bihar Sales Tax Act, 1947 — Section 25(1)Income Tax Act, 1922 — Section 31(3)

Read judgment

High Courts15 Apr 1974Allowed

Bibi Zamirunissa Vs Sk. Qudoos and Others

Patna High Court · AIR 1975 Patna 67

Registration Act, 1908 — Section 73, 74, 75(3)

Read judgment

High Courts15 Apr 1974

Lakshmi Rice Mills Vs Commissioner of Income Tax

Patna High Court · (1974) 97 ITR 258

Income Tax Act, 1922 — Section 66(1)

Read judgment

High Courts10 Apr 1974

Renu Bala Dasi Vs Sanat Kumar Dutta

Patna High Court · (1974) PLJR 520

Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(1), 488(3)

Read judgment

High Courts09 Apr 1974

M/s Goenka Mica Company Vs State of Bihar and Others

Patna High Court · (1974) PLJR 565

Constitution of India, 1950 — Article 14, 19(1)(f), 286(1)(b)

Read judgment

High Courts09 Apr 1974

The State of Bihar Vs V.D. Kumar and Others

Patna High Court · (1975) CriLJ 1411 : (1975) 8 PLJR 40 : (1975) PLJR 40

Evidence Act, 1872 — Section 123, 124, 162Penal Code, 1860 (IPC) — Section 120B, 161Prevention of Corruption Act, 1988 — Section 5

Read judgment

High Courts09 Apr 1974Dismissed

Registrar of Companies Vs Bihar Wire and Wire Products Pvt. Ltd.

Patna High Court · (1975) 45 CompCas 194 : (1974) 7 PLJR 401

Companies Act, 1956 — Section 433, 439(5), 557

Read judgment

High Courts09 Apr 1974Dismissed

Mulchand Chandak and Others Vs The State of Bihar and Others

Patna High Court · AIR 1974 Patna 380

Constitution of India, 1950 — Article 258(3)Land Acquisition Act, 1894 — Section 6

Read judgment

High Courts03 Apr 1974

Hawaldar Singh and Others Vs Punyadeo Singh and Another

Patna High Court · (1975) CriLJ 124

Criminal Procedure Code, 1973 (CrPC) — Section 145, 148Penal Code, 1860 (IPC) — Section 188

Read judgment

High Courts03 Apr 1974Allowed

The Director, Indian School of Mines and Others Vs Sripat Singh and Others

Patna High Court · AIR 1975 Patna 11

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 9

Read judgment

High Courts02 Apr 1974

Central Bank of India Vs State Bank of India

Patna High Court · (1975) CriLJ 869

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 379, 408, 420, 467

Read judgment

High Courts02 Apr 1974Dismissed

Shrimati Shiva Rani Kumari Vs The President of Board of Secondary Education and Others

Patna High Court · AIR 1975 Patna 12

Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts02 Apr 1974

C.N. Townsend Vs Commissioner of Income Tax

Patna High Court · (1974) 97 ITR 185

Income Tax Act, 1961 — Section 256(1), 6(1), 6(6)(a)

Read judgment