High Courts10 May 1974Allowed

Garaj Narain Singh Vs Babulal Khemka

Patna High Court · AIR 1975 Patna 58 : (1975) 8 PLJR 27 : (1975) PLJR 27

Chotanagpur Tenancy Act, 1908 — Section 46Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 23