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Patna High Court judgments, 1974

180 judgments · page 7 of 9

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High Courts29 Mar 1974Allowed

Bihar State Co-operative Bank Ltd. Vs The Phosphate Company Limited and Another

Patna High Court · AIR 1975 Patna 63

Arbitration Act, 1940 — Section 30
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High Courts28 Mar 1974Dismissed

State of Bihar Vs Syed Anisur Rahman and Others

Patna High Court · (1974) 03 PAT CK 0008

Companies Act, 1956 — Section 446
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High Courts28 Mar 1974Dismissed

Rajendra Prasad Gupta and Others Vs The State of Bihar and Others

Patna High Court · AIR 1975 Patna 20

Bihar and Orissa General Clauses Act, 1917 — Section 27, 8Bihar and Orissa Municipal Act, 1922 — Section 13(1)Bihar Municipality (Fourth Amendment) Ordinance, 1972 — Section 10(1)
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High Courts28 Mar 1974

Smt. Mithu Devi Vs Siya Choudhary

Patna High Court · (1975) CriLJ 1694 : (1974) 7 PLJR 396

Hindu Adoptions and Maintenance Act, 1956 — Section 18
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High Courts27 Mar 1974Dismissed

Ganga Motor Service Vs The Under Secretary to the Government of Bihar and Others

Patna High Court · AIR 1975 Patna 134

Motor Vehicles Act, 1939 — Section 47, 64(1)
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High Courts26 Mar 1974

Smt. Gyani Devi Vs Smt. Lakshmi Devi and Others

Patna High Court · AIR 1975 Patna 138 : (1975) 8 PLJR 150

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 128, 128(1)
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High Courts25 Mar 1974Dismissed

Khet Ram Manohar Lall Vs Shankar Mandal

Patna High Court · (1975) ACJ 253

Workmens Compensation Act, 1923 — Section 30(1), 32(1), 32(2), 8, 8(1)Workmens Compensation Rules, 1924 — Rule 9
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High Courts25 Mar 1974Allowed

Trilokchand Modi and Another Vs Om Prakash Jaiswal

Patna High Court · AIR 1974 Patna 335

Hindu Marriage Act, 1955 — Section 17, 6(5)
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High Courts19 Mar 1974

Brijnari Devi and Ram Janam Lal Vs Jainarain Lal

Patna High Court · (1974) PLJR 498

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Penal Code, 1860 (IPC) — Section 14
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High Courts18 Mar 1974

Motipur Sugar Factory (P.) Ltd. Vs Commissioner of Income Tax

Patna High Court · (1974) 95 ITR 401

Income Tax Act, 1922 — Section 13, 66(1)
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High Courts15 Mar 1974Dismissed

Parhlad Jha and Others Vs Sonelal Mahton and Others

Patna High Court · AIR 1974 Patna 338

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
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High Courts06 Mar 1974

Regional Institute of Technology and Others Vs Hindusthan Building Corporation

Patna High Court · AIR 1974 Patna 272 : (1974) 7 PLJR 300

Arbitration Act, 1940 — Section 20, 20(5), 8
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High Courts06 Mar 1974

S.M. Zaki Naqui Vs Custodian, Union Bank of India and Others

Patna High Court · (1975) 1 LLJ 317

Banking Regulation Act, 1949 — Section 17, 27, 5, 6Constitution of India, 1950 — Article 226, 227, 309, 310, 311
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High Courts06 Mar 1974

Chandra Bhushan Prasad Singh and Another Vs Tungnath Misser and Another

Patna High Court · (1974) PLJR 261

Criminal Procedure Code, 1973 (CrPC) — Section 133, 139A, 142(1)
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High Courts05 Mar 1974Dismissed

Kiran Bala Gorain and Others Vs Ashok Kumar Gorain and Others

Patna High Court · AIR 1974 Patna 291 : (1974) 7 PLJR 268

Hindu Adoptions and Maintenance Act, 1956 — Section 12
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High Courts04 Mar 1974

Krishna Das Agrawal and Another Vs Deen Dayal Agrawal

Patna High Court · (1975) CriLJ 127

Criminal Procedure Code, 1973 (CrPC) — Section 144, 147
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High Courts01 Mar 1974Dismissed

Kali Pado Sharma Vs Surendra Nath Mahatha and Another

Patna High Court · AIR 1975 Patna 24

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
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High Courts01 Mar 1974Allowed

Mohan Lal and Another Vs The Charge Officer and Others

Patna High Court · AIR 1974 Patna 275 : (1974) 7 PLJR 273

Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts28 Feb 1974

Dorik Sah Vs The State of Bihar

Patna High Court · (1975) CriLJ 865

Criminal Procedure Code, 1973 (CrPC) — Section 103, 165
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High Courts26 Feb 1974

Rameshwar Dangi Vs The State of Bihar

Patna High Court · (1975) CriLJ 1696

Criminal Procedure Code, 1973 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 426, 435
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