High Courts25 Feb 1974Allowed
Singheshwar Mandal Vs Smt. Gita Devi and Another
Patna High Court · AIR 1975 Patna 81
Negotiable Instruments Act, 1881 (NI) — Section 78, 82Transfer of Property Act, 1882 — Section 130
COURT ARCHIVE
Patna High Court judgments, 1974
180 judgments · page 8 of 9
High Courts25 Feb 1974Dismissed
Smt. Janki Devi Vs Mt. Murta Kuer and Others
Patna High Court · AIR 1974 Patna 246
Transfer of Property Act, 1882 — Section 58
High Courts23 Feb 1974
Murari and Others Vs Kumari Devi
Patna High Court · (1974) 02 PAT CK 0021
Penal Code, 1860 (IPC) — Section 147, 148, 426, 448
High Courts23 Feb 1974Dismissed
Paltan Mahto and Another Vs Jagaru Mahto and Another
Patna High Court · AIR 1974 Patna 276
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Limitation Act, 1963 — Article 181
High Courts23 Feb 1974
Ramdeo Singh and Others Vs Charku Singh and Another
Patna High Court · (1974) CriLJ 1223
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Feb 1974
Sri Ram Mills Vs Commissioner of Income Tax
Patna High Court · (1974) 95 ITR 279 : (1974) 7 PLJR 282
Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 256(1)
High Courts21 Feb 1974
Ramlakhan Mahto Vs Rameshwar Mahto and Others
Patna High Court · (1975) CriLJ 866 : (1974) 7 PLJR 476
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 203
High Courts21 Feb 1974
Somar Sao Vs Baidyanath Sao and Others
Patna High Court · (1975) CriLJ 1561
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts14 Feb 1974
Shankar Prasad Bhagat and Another Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 1698
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 379, 405, 409
High Courts13 Feb 1974
Garib Jha Vs State of Bihar
Patna High Court · (1974) 02 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 380
High Courts12 Feb 1974
Premawati Das Vs Thakur Das
Patna High Court · (1975) CriLJ 880
Criminal Procedure Code, 1973 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 209, 252, 253, 254, 354
High Courts12 Feb 1974
Sri Someshwar Prasad Vs The State of Bihar and Others
Patna High Court · (1974) PLJR 387
Bengal Cess Act, 1880 — Section 72(1)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 105
High Courts11 Feb 1974Dismissed
Vishnu Talkies Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 26
Bihar Cinemas (Regulation) Act, 1954 — Section 5(2)Constitution of India, 1950 — Article 14, 19, 226, 245
High Courts07 Feb 1974Dismissed
Parsuram Dubey Vs Mahanth Laxman Das and Others
Patna High Court · AIR 1974 Patna 278 : (1974) 7 PLJR 276
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 115
High Courts07 Feb 1974
Raghunath Ahir Vs Jagarnath Ram and Others
Patna High Court · (1974) CriLJ 1155
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts07 Feb 1974Dismissed
Ram Yatan Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 294
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 2, 4Bihar School Examination Board Act, 1952 — Section 2DBihar School Examination Board Regulations, 1964 — Regulation 1, 2, 3, 3(1)
High Courts05 Feb 1974Dismissed
Smt. Ramkumari Debi Vs Tarkeshwar Nath Pandey and Others
Patna High Court · AIR 1975 Patna 110
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts02 Feb 1974
M. Mushtaque Ali Khan and Others Vs The Magadh University and Others
Patna High Court · AIR 1974 Patna 341 : (1974) 7 PLJR 332
Constitution of India, 1950 — Article 2(1), 29(1), 30(1)
High Courts01 Feb 1974Dismissed
Firm Harnarain Rajnarain and Others Vs Smt. Tara Sinha
Patna High Court · AIR 1974 Patna 351
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts01 Feb 1974Allowed
Ramji Gir and Others Vs Elaichi Devi
Patna High Court · AIR 1974 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 11, 151