High Courts31 Jan 1974
Commissioner of Commercial Taxes Vs North Ramgarh Coal Company Private Ltd.
Patna High Court · (1974) 7 PLJR 265 : (1974) 33 STC 469
Bihar Sales Tax Act, 1959 — Section 33(1), 33(3)
COURT ARCHIVE
Patna High Court judgments, 1974
180 judgments · page 9 of 9
High Courts31 Jan 1974
Subodh Gopal Bose Vs The Mines Tribunal and Others
Patna High Court · AIR 1974 Patna 297
Bihar Land Reforms Act, 1950 — Section 12(4), 2, 9Mines Act, 1967 — Section 14
High Courts25 Jan 1974Dismissed
Sheo Dayal Sinha and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 249 : (1974) 7 PLJR 373
Bihar Agricultural Service Class I and II Recruitment Rules, 1945 — Rule 12Constitution of India, 1950 — Article 14
High Courts24 Jan 1974
Mehrunissa Begum Vs Commissioner of Income Tax
Patna High Court · (1976) 105 ITR 578
Bihar Entertainment Tax Act, 1948 — Section 11Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 4(3)(i)
High Courts23 Jan 1974
Anirudh Prasad Singh and Others Vs The State of Bihar
Patna High Court · (1975) CriLJ 1702
Penal Code, 1860 (IPC) — Section 149, 302
High Courts18 Jan 1974
Nripendra Narayan Roy Vs The State of Bihar and Others
Patna High Court · (1975) CriLJ 572 : (1974) 7 PLJR 296
Arms Act, 1959 — Section 13, 14, 17, 2, 3Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 1974Dismissed
Dr. Manzoor Ahmad and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 306
Bihar and Orissa Municipal Act, 1922 — Section 390A
High Courts16 Jan 1974
Janki Prasad Tibrewal and Others Vs The State of Bihar
Patna High Court · (1975) CriLJ 575
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 156, 172, 186, 188, 228
High Courts15 Jan 1974
The Union of India (UOI) Vs Borrea Coal Co. Ltd. and Others
Patna High Court · AIR 1974 Patna 233
Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13(1), 13(2), 13(4), 13(5), 14(2)
High Courts15 Jan 1974
Shri Narsingh Jha and Others Vs The State of Bihar and Others
Patna High Court · (1974) PLJR 248
Constitution of India, 1950 — Article 226
High Courts11 Jan 1974
Commissioner of Income Tax Vs S.K.G. Sugar Ltd.
Patna High Court · (1974) 96 ITR 194
Income Tax Act, 1922 — Section 10(2)
High Courts10 Jan 1974
M/s. Nirmal Pictures, Shri Bishwanath Prasad Shahabadi and Sri Lalji Bhagat Vs Dukhmochan Thakur ''Durvadal''
Patna High Court · (1974) PLJR 227
Copyright Act, 1957 — Section 51(b)(ii), 51(b)(iii), 63
High Courts10 Jan 1974
Jib Narain Sao and Others Vs The State of Bihar and Others
Patna High Court · (1974) 34 STC 9
Income Tax Act, 1961 — Section 132Penal Code, 1860 (IPC) — Section 353
High Courts08 Jan 1974Dismissed
Chhatu Ram Bhadani Vs The Life Insurance Corporation of India and Another
Patna High Court · AIR 1974 Patna 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 39(1)
High Courts07 Jan 1974
Ram Sanehi Singh Vs Dharamraj Singh and Others
Patna High Court · (1974) CriLJ 1527
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 439
High Courts03 Jan 1974Dismissed
Somar Bhuiya and Others Vs Kapil Kumar Gautam and Others
Patna High Court · AIR 1974 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151Limitation Act, 1963 — Article 122
High Courts03 Jan 1974Dismissed
Abdul Hai Vs Rahatullah Mian and Another
Patna High Court · AIR 1974 Patna 244
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 5 Rule 5
High Courts03 Jan 1974Allowed
The Khadi and Village Industries Commission Vs M.S. Srivastava and Others
Patna High Court · AIR 1974 Patna 313
Khadi and Village Industries Commission Act, 1956 — Section 19B(1)Revenue Recovery Act, 1890 — Section 5
High Courts02 Jan 1974Allowed
Janakraj Kuer and Others Vs Pandit Muneshwar Misra and Another
Patna High Court · AIR 1974 Patna 282
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35
High Courts02 Jan 1974
Gopi Halwai Vs Bibi Zainab Khatoon and Another
Patna High Court · AIR 1975 Patna 42
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 9 Rule 3