COURT ARCHIVE

Patna High Court judgments, 1974

180 judgments · page 2 of 9

High Courts14 Oct 1974Dismissed

Sangram Singh Jaiswal and Another Vs The State of Bihar and Others

Patna High Court · AIR 1975 Patna 199

Bihar and Orissa Excise Act, 1915 — Section 22, 7(2)Constitution of India, 1950 — Article 14, 166(1), 19(1), 245Rules of Executive Business, Bihar, 1979 — Rule 219, 28

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High Courts03 Oct 1974Allowed

Vidya Nand Sinha and Others Vs The State of Bihar and Others

Patna High Court · AIR 1976 Patna 31

Constitution of India, 1950 — Article 226, 227

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High Courts03 Oct 1974Allowed

Sarjug Rai Vs Mst. Maheshwari Devi and Another

Patna High Court · AIR 1975 Patna 192

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 9Land Acquisition Act, 1894 — Section 12, 18, 30

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High Courts26 Sept 1974Allowed

Parmatma Singh Vs Sri Ram Lakhan Singh Yadav and Others

Patna High Court · AIR 1975 Patna 267

Representation of the People Act, 1951 — Section 123(2), 83(1)

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High Courts20 Sept 1974

Commissioner of Income Tax Vs S.K. Sahana and Sons Ltd.

Patna High Court · (1976) 102 ITR 437

Income Tax Act, 1961 — Section 256

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High Courts19 Sept 1974Dismissed

Nara Ho and Others Vs Arjun Tomsay and Others

Patna High Court · AIR 1975 Patna 160

Kolhan Civil Justice (Regulating and Validating) Act, 1966 — Section 2

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High Courts19 Sept 1974

Sk. Nizamuddin Vs State of Bihar and Sk. Mukhtar

Patna High Court · (1974) PLJR 516

Penal Code, 1860 (IPC) — Section 147, 302, 379

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High Courts19 Sept 1974Allowed

Harsukhrai M. Doshi and Another Vs Ahmad Kareem and Another

Patna High Court · AIR 1975 Patna 150

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10

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High Courts18 Sept 1974

Savitri Devi Vs Commissioner of Income Tax

Patna High Court · (1976) 104 ITR 385

Hindu Adoptions and Maintenance Act, 1956 — Section 12(c)Hindu Succession Act, 1956 — Section 14Wealth Tax Act, 1957 — Section 27(1)

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High Courts18 Sept 1974Dismissed

Jethmal Bhojraj and Another Vs State of Bihar

Patna High Court · AIR 1975 Patna 339

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17(1), 48(1)

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High Courts18 Sept 1974Dismissed

Sarjug Rai and Others Vs Sri Bhagwan Rai

Patna High Court · AIR 1975 Patna 162

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 107, 151

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High Courts17 Sept 1974

Tata Iron and Steel Company Ltd. Vs Union of India (UOI) and Others

Patna High Court · (1978) 2 ELT 585

Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 35, 36

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High Courts17 Sept 1974Dismissed

Shaikh Bande Vs Jethua Pahan and Others

Patna High Court · AIR 1975 Patna 113 : (1975) 8 PLJR 118 : (1975) PLJR 118

Chotanagpur Tenancy Act, 1908 — Section 46(1)Limitation Act, 1908 — Article 139Transfer of Property Act, 1882 — Section 106, 111, 117

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High Courts16 Sept 1974

Ganga Motor Service Vs Commissioner of Income Tax and Others

Patna High Court · (1977) 106 ITR 132

Income Tax Act, 1961 — Section 182, 184, 184(1), 185, 185(2)Income Tax Rules, 1962 — Rule 22(4)

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High Courts13 Sept 1974

Ram Shankar Rai Vs The State of Bihar

Patna High Court · (1976) ACJ 144 : (1975) CriLJ 1402 : (1975) 8 PLJR 450 : (1975) PLJR 450

Criminal Procedure Code, 1973 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts13 Sept 1974

Adya Prasad and Others Vs Rajindra Mahto

Patna High Court · (1975) CriLJ 997

Criminal Procedure Code, 1973 (CrPC) — Section 209, 484Penal Code, 1860 (IPC) — Section 323, 384, 386, 432, 452

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High Courts13 Sept 1974

Godo Manjhi and Others Vs Abinash Manjhi and Others

Patna High Court · (1975) CriLJ 1404

Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts12 Sept 1974

Mahendra Kumar Agrawalla Vs Income Tax Officer and Others

Patna High Court · (1976) 103 ITR 688

Income Tax Act, 1961 — Section 139, 147, 148, 3, 4

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High Courts12 Sept 1974

Fertilizer Corporation of India Ltd. Vs State of Bihar

Patna High Court · (1975) 8 PLJR 300 : (1975) PLJR 300 : (1975) 36 STC 265

Limitation Act, 1963 — Section 5

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High Courts11 Sept 1974Dismissed

Brij Bihari Dubey Vs Chandra Shekhar Tewary and Others

Patna High Court · AIR 1975 Patna 164

Bihar Land Reforms Act, 1950 — Section 4, 6Civil Procedure Code, 1908 (CPC) — Section 47

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