High Courts16 Dec 2014Allowed
Chandrakanti Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 143
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 3 of 59
High Courts16 Dec 2014
Taresh Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 413
Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 193, 209, 227, 319Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 337
High Courts16 Dec 2014
Hema Devi Vs Raghaw Singh
Patna High Court · (2014) 12 PAT CK 0025
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts16 Dec 2014
Arun Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 504, 506
High Courts15 Dec 2014Disposed Off
Lakshman Pal Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 569
High Courts15 Dec 2014Allowed
Ramesh Kumar Das Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 163 : (2015) 1 BLJud 142
High Courts15 Dec 2014Allowed
Shardanand Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 598
Bihar Municipal Act, 2007 - Section 2(iii), 25(4)
High Courts15 Dec 2014
Sanjay Singh Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts12 Dec 2014Disposed Off
Avinash Kumar Yadav Vs Indian Oil Corporation Ltd.
Patna High Court · (2015) 2 BLJud 20
High Courts12 Dec 2014Allowed
Nilambar Thakur @ Lootan Thakur Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 567 : (2015) 1 BLJud 328
High Courts12 Dec 2014
Ravindra Prasad Azad Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 339
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts12 Dec 2014
Nawneet Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0005
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts11 Dec 2014Allowed
Rajiv Bajaj and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 202
High Courts11 Dec 2014
Sita Ram Chaudhary and Others Vs Mithilesh Kumar Singh and Others
Patna High Court · (2015) 1 PLJR 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts11 Dec 2014
Abhishek Sharma Vs The State of Bihar Ranjit Kumar Vs The Union of India
Patna High Court · AIR 2015 Patna 21 : (2015) 1 PLJR 434
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 20, 33
High Courts10 Dec 2014
Gajendra Pandey Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0018
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts09 Dec 2014Allowed
Surendra Prasad Sinha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 136