High Courts02 Dec 2014Dismissed
Ritu Kumari Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 149
Constitution of India, 1950 - Article 21-A
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 5 of 59
High Courts02 Dec 2014
Puttu Kumar Laheri Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0022
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 2014Disposed Off
Brajesh Pd. Vs Mankeshwar Pd.
Patna High Court · (2015) 1 BBCJ 201
High Courts01 Dec 2014Dismissed
Babi Kuar Vs National Insurance Co. Ltd.
Patna High Court · (2015) 1 BBCJ 164 : (2015) 1 BLJud 140
High Courts01 Dec 2014Disposed Off
Amjadia Educational and Welfaretrust (Regd) Ahmad Nagar, Vs Union of India
Patna High Court · (2015) 2 BLJud 35
High Courts01 Dec 2014Dismissed
Arti Kumari Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 595
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17
High Courts01 Dec 2014Dismissed
Branch Manager, Oriental Insurance Company Vs Devendra Singh and Others
Patna High Court · (2015) 2 PLJR 141
Motor Vehicles Act, 1988 - Section 173
High Courts01 Dec 2014
Krishna Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 898
High Courts01 Dec 2014
Ramesh Kumar Suman Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 829
High Courts01 Dec 2014
The State of Bihar and Others Vs Ramesh Prasad and Others
Patna High Court · (2015) 1 PLJR 645
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4, Order 9 Rule 9Constitution of India, 1950 — Article 137, 226Hindu Succession Act, 1956 — Section 8
High Courts01 Dec 2014
Deo Narayan Yadav Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0006
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Nov 2014
Alam and Others Vs Munni Khatoon and Others
Patna High Court · (2015) 1 PLJR 792
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(i)(c), 14, 14(4), 14(7)Criminal Procedure Code, 1973 (CrPC) — Section 115, 96
High Courts27 Nov 2014
Kumar Santosh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 902
High Courts27 Nov 2014
Mukesh Sah Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 22(c), 23(c), 42, 50
High Courts27 Nov 2014
Jumadin Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0026
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 2014
Guneshwar Yadav Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147, 162(2), 172(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 21, 302
High Courts27 Nov 2014
Anjani Kumar Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0004
Bihar Tenancy Act, 1885 — Section 106, 49C, 49G, 49K, 49S