High Courts09 Dec 2014
Anil Yadav Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0036
Penal Code, 1860 (IPC) — Section 201, 302, 364
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 4 of 59
High Courts09 Dec 2014
Assistant Provident Fund Commissioner Vs Sk. Nasiruddin Biri Merchants Pvt. Ltd. Sk. Nasaruddin Biri Merchant Pvt. Ltd. Vs Regional Provident Fund Commissioner (C and R)
Patna High Court · (2015) 144 FLR 550 : (2015) 1 LLJ 521 : (2015) LLR 382 : (2015) 1 PLJR 797
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 14B, 5E, 7A
High Courts09 Dec 2014
Shubhash Yadav Vs Priyabrat Yadav
Patna High Court · (2014) 12 PAT CK 0019
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Dec 2014Dismissed
Dr. Yogendra Nath Das Vs The Chancellor of The Universities of Bihar
Patna High Court · (2017) 1 PLJR 334
Bihar State Universities Act, 1976 - Section 2(f), Section 2(y)
High Courts08 Dec 2014Dismissed
Rakesh Tiwari Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 570 : (2015) 1 BLJud 341
High Courts08 Dec 2014Allowed
Narendra Kumar Dikshit and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 401
Constitution of India, 1950 - Article 14, 16
High Courts08 Dec 2014
Heena Pravin Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 432
Constitution of India, 1950 — Article 21
High Courts08 Dec 2014
Sonu Kumar Singh Vs The Union of India and Others
Patna High Court · (2015) LabIC 1144 : (2015) 1 PLJR 430
Constitution of India, 1950 — Article 226
High Courts08 Dec 2014
Ujjwal Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 580
High Courts08 Dec 2014
Dinesh Kumar Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 653
Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
High Courts08 Dec 2014
Sakaldeo Prasad Vs The State of Bhihar
Patna High Court · (2014) 12 PAT CK 0017
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts08 Dec 2014
Sunil Kumar Choudhary Vs The State of Bihar
Patna High Court · (2015) CriLJ 855
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts05 Dec 2014Allowed
Parmeshwar Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 256 : (2015) 1 BLJud 180
High Courts05 Dec 2014Dismissed
Ghanshyam Jha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 264
High Courts05 Dec 2014
Jitu Jha Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2015) 1 PLJR 903
Constitution of India, 1950 — Article 12, 14, 16, 162, 177Punjab Panchayati Raj Act, 1994 — Section 208(1)(g)
High Courts05 Dec 2014
Naresh Mandal (Yadav) Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0033
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Dec 2014Dismissed
Divisional Manager Vs Anju Sinha
Patna High Court · (2015) 2 BLJud 94
High Courts04 Dec 2014
Rakesh Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0013
Penal Code, 1860 (IPC) — Section 395, 412
High Courts03 Dec 2014
Shiva Gupta Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0034
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 40, 42, 50, 52, 52A
High Courts02 Dec 2014Allowed
Puttu Kumar Laheri Vs State of Bihar
Patna High Court · (2015) 1 BLJud 120