High Courts22 Dec 2014
Sheoraj Devi Vs Shukhdeo Nonia
Patna High Court · (2014) 12 PAT CK 0030
Evidence Act, 1872 — Section 47, 67, 67A, 90
COURT ARCHIVE
Patna High Court judgments, 2014
1,174 judgments · page 2 of 59
High Courts19 Dec 2014Allowed
Bipin Bihari Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 298
High Courts19 Dec 2014Dismissed
Singho Paswan Vs Baleshwar Paswan
Patna High Court · (2015) 1 BLJud 205
High Courts19 Dec 2014Dismissed
Baijnath Yadav Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 418
High Courts19 Dec 2014
Birju Mahto Vs State of Bihar
Patna High Court · (2015) CriLJ 930
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 32Penal Code, 1860 (IPC) — Section 328, 379
High Courts18 Dec 2014Allowed
Middle School, Pethiya Gochhi Vs Ganesh Choudhary
Patna High Court · (2015) 1 BLJud 196
High Courts18 Dec 2014Allowed
Pappu Kumar Choudhary Vs Most. Rani Devi
Patna High Court · (2015) 1 BLJud 214
High Courts18 Dec 2014Allowed
Akchay Kumar Mandal Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 11
High Courts18 Dec 2014
Vijay Shankar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 914
Constitution of India, 1950 — Article 309
High Courts18 Dec 2014Allowed
Priya Ranjan Das Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 107
Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 323 34 341 379 498-A
High Courts17 Dec 2014Allowed
State of Bihar Vs Sri Thakurji Maharaj
Patna High Court · (2015) 1 BBCJ 125 : (2015) 1 BLJud 150
High Courts17 Dec 2014
Saryu Singh Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 256
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 52, 52(1), 52(2) — Constitution of India, 1950 - Article 226, 226(2), 32
High Courts17 Dec 2014
Vimlesh Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 899
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts17 Dec 2014Disposed off
Manju Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 183
High Courts17 Dec 2014
Sheetan Beldar Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0009
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134
High Courts17 Dec 2014
Asarfi Prasad Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 145, 156(3), 161Penal Code, 1860 (IPC) — Section 149, 302, 323, 379, 435
High Courts17 Dec 2014
Ram Ekbal Singh Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 379, 406, 420, 460
High Courts16 Dec 2014Disposed Off
Mukesh Kumar Vs Md. Nasim Khan
Patna High Court · (2015) 2 BLJud 130
High Courts16 Dec 2014Dismissed
Keshri Ram Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 203 : (2015) 1 BLJud 229