High Courts30 Nov 2000
Mostt. Sibia Devi Vs Prahlad Rajak and Others
Patna High Court · (2001) 1 BLJR 4
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 203, 204
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 4 of 62
High Courts30 Nov 2000
Sarshwati Kumari Vs The State of Bihar and Others Shri Indra Deo Singh Vs Bihar School Examination Board and others
Patna High Court · (2000) 11 PAT CK 0016
High Courts30 Nov 2000Dismissed
Deepak Srivastava Vs The State of Bihar and Another
Patna High Court · (2000) 11 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 468
High Courts29 Nov 2000
Supriya Kumari and others Vs The State of Bihar and Others
Patna High Court · (2000) 11 PAT CK 0056
High Courts29 Nov 2000Allowed
Tarkeshwar Singh Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 207 : (2001) 1 PLJR 642
High Courts29 Nov 2000Dismissed
Society for Social Welfare Petitioner and Economic Development (Regd.) and Another Vs Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 142
High Courts28 Nov 2000
Commissioner of Income Tax Vs Rakesh Pd. Singh
Patna High Court · (2001) 252 ITR 425
Income Tax Act, 1961 — Section 260A
High Courts28 Nov 2000
Commissioner of Income Tax and Another Vs Rakesh Pd. Singh
Patna High Court · (2001) 252 ITR 425
Income Tax Act, 1961 — Section 260A
High Courts28 Nov 2000Dismissed
Jagat Lal Gupta Vs State of Bihar
Patna High Court · (2001) 1 BLJR 119
Criminal Procedure Code, 1973 (CrPC) — Section 197, 313Penal Code, 1860 (IPC) — Section 409, 420, 468
High Courts28 Nov 2000Dismissed
Union of India (UOI) Vs Amar Chand
Patna High Court · (2001) 3 PLJR 92
Constitution of India, 1950 — Article 311
High Courts28 Nov 2000Allowed
Smt. Kishori Devi and Others Vs The State Electricity Boards and Others
Patna High Court · (2001) 1 BLJR 266 : (2001) 4 RCR(Civil) 147
Electricity Act, 1910 — Section 24, 28, 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts28 Nov 2000Allowed
Dina Iron and Steel Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 1 BLJR 260
High Courts27 Nov 2000Allowed
The State of Bihar and Others Vs Bhima Nand Jha
Patna High Court · (2001) 1 PLJR 59
Bihar Pension Rules, 1950 — Rule 43Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts27 Nov 2000Allowed
Shambhu Nath Jha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 632
High Courts24 Nov 2000Dismissed
Pranab Barua Vs State and Others
Patna High Court · (2000) 11 PAT CK 0051
High Courts24 Nov 2000
Bihar State Electricity Board and Others Vs Hemant Kumar and Another
Patna High Court · (2001) 1 PLJR 497
Bihar State Electricity Board Accounts Services Cadre Rules, 1991 — Rule 8
High Courts24 Nov 2000Dismissed
The State of Bihar and Others Vs Laltush Kumar
Patna High Court · (2001) 3 PLJR 136
High Courts24 Nov 2000Dismissed
Ram Pravesh Singh Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 56 : (2001) 88 FLR 864 : (2001) 3 LLJ 260 : (2001) 1 PLJR 188
Constitution of India, 1950 — Article 311
High Courts23 Nov 2000Dismissed
R.K. Sharma Vs The Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 226
High Courts23 Nov 2000
Shaktidhar Prasad Rastogi Vs The State of Bihar and Others
Patna High Court · (2000) 11 PAT CK 0013
Bihar Tenancy Act, 1885 — Section 23(4)