High Courts10 Nov 2000Allowed
Dr. Radhey Shyam Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 527
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 6 of 62
High Courts10 Nov 2000Dismissed
Harendra Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 41
High Courts10 Nov 2000Allowed
Tata Iron and Steel Co. Ltd. Vs Kumardhubi Metal Casting Engg. Ltd. and Presiding Officer and Others Kumardhubi Metal Casting Engg. Ltd. Vs Karmchari Kumardhubi Congress Bihar State Industrial Development Corporation Ltd. Vs Presiding Officer and Others
Patna High Court · (2001) 2 PLJR 169
Companies Act, 1956 — Section 448, 449
High Courts09 Nov 2000Dismissed
Devendra Nath Mandal (in 1066), Priya Rakshit (in 1100) Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 817
High Courts07 Nov 2000Allowed
Dilip Ojha Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 584 : (2001) CriLJ 1352
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 34, 379, 386, 386, 411
High Courts06 Nov 2000Allowed
Arun Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2421 : (2001) 3 PLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 100, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 166, 192
High Courts06 Nov 2000Allowed
Sheo Narayan Yadav Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2354 : (2001) 1 PLJR 150
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts01 Nov 2000Allowed
The State of Bihar and Others Vs Ram Awadhesh Sharma
Patna High Court · (2001) 1 PLJR 152
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts01 Nov 2000Dismissed
Gopal Prasad and Others etc. Vs Sub-Divisional Officer-cum-Collector under Bihar Public Land Encroachment Act and Others
Patna High Court · AIR 2001 Patna 146
Bihar Public Land Encroachment Act, 1956 — Section 2(3), 3
High Courts01 Nov 2000Allowed
State of Bihar Vs Kali Das Manjhi and Others
Patna High Court · (2001) 49 BLJR 1090 : (2001) CriLJ 1103
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 149, 201, 302, 34
High Courts01 Nov 2000
The Church of North India and Others Vs The Anglican Church of India and Others
Patna High Court · (2000) 4 PLJR 810
High Courts01 Nov 2000
Nand Kishore Singh Vs The Union of India and Others
Patna High Court · (2000) 4 PLJR 819
Constitution of India, 1950 — Article 171, 174, 189, 243E, 243U
High Courts31 Oct 2000Dismissed
Bihar Air Products Ltd. Vs Sri A.V. Panikar and Others
Patna High Court · (2001) 1 BLJR 227
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Oct 2000Dismissed
Parshuram Pathak Vs Smt. Shivkumari Kuer and Others
Patna High Court · (2001) 1 PLJR 428
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 151
High Courts31 Oct 2000Allowed
The Bihar State Board of Homeopathic Medicine Vs Dr. Upendra Prasad Yadav and Others
Patna High Court · (2000) 10 PAT CK 0024
High Courts31 Oct 2000Dismissed
Harihar Choubey and etc. Vs The State of Bihar and Another
Patna High Court · (2001) CriLJ 881 : (2001) 1 PLJR 485 : (2001) 3 RCR(Criminal) 236
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120
High Courts31 Oct 2000
Gopal Krishna Jhunjhunwala Vs State of Bihar
Patna High Court · (2001) 2 BLJR 1305
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 12, 395, 411, 412
High Courts31 Oct 2000
Harihar Prasad Vs Biresh Manjhi
Patna High Court · (2001) 3 PLJR 233
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Oct 2000
Hiralal Gupta and Another Vs Jagdish Kumar Seth and Others
Patna High Court · (2001) 1 BLJR 191
Civil Procedure Code, 1908 (CPC) — Section 151COMPANIES ACT, 1956 — Section 303Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts31 Oct 2000Dismissed
Smt. Kalayani Devi Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 798