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Patna High Court judgments, 2000

1,240 judgments · page 7 of 62

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High Courts30 Oct 2000

Binay Kumar Mishra Vs State of Bihar and Others

Patna High Court · AIR 2001 Patna 148 : (2001) 1 PLJR 125

Constitution of India, 1950 — Article 226, 51A
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High Courts30 Oct 2000Dismissed

Thakur Prasad Singh Vs The State of Bihar and Another

Patna High Court · (2000) 4 PLJR 843

Arbitration and Conciliation Act, 1996 — Section 14, 15
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High Courts25 Oct 2000Dismissed

Kumari Vidyawati Kushwaha and Another Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 791

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High Courts25 Oct 2000Allowed

State of Bihar and Another Vs Gobind Prasad Agrawal

Patna High Court · (2000) 10 PAT CK 0019

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High Courts25 Oct 2000Allowed

Parimal Chowdhary @ P.S. Choudhary Vs State of Bihar and Another

Patna High Court · (2000) 3 BLJR 2310

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
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High Courts25 Oct 2000

Shashi Bijpuria Vs State of Bihar and Another

Patna High Court · (2000) 3 BLJR 2308

Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
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High Courts25 Oct 2000Allowed

Firm Udai Ram Jwala Prasad Vs Union of India (UOI)

Patna High Court · (2001) 1 PLJR 496

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts24 Oct 2000

Rambilas Singh and Another Vs Smt. Bimli Devi and Another

Patna High Court · (2001) 1 PLJR 709

Motor Vehicles Act, 1988 — Section 140, 156, 166, 166(3)
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High Courts24 Oct 2000Dismissed

Manvendra Pandey Vs The State of Bihar and Another

Patna High Court · (2001) 1 PLJR 147

Criminal Procedure Code, 1973 (CrPC) — Section 144, 202, 482
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High Courts24 Oct 2000Dismissed

Suresh Prasad Vs The State of Bihar and Another

Patna High Court · (2001) CriLJ 1088 : (2001) 1 PLJR 571

Juvenile Justice Act, 1986 — Section 21, 22, 26, 3, 5
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High Courts24 Oct 2000Allowed

Bhola Ram Steel Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 182

Electricity (Supply) Act, 1948 — Section 78A
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High Courts24 Oct 2000Allowed

Kishun Sahni and Others Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2344

Penal Code, 1860 (IPC) — Section 302, 304, 34
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High Courts23 Oct 2000Dismissed

Mahadeo Das Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 569

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High Courts23 Oct 2000Allowed

Shree Hanuman Sugar and Industries Ltd. Vs Union of India (UOI) and Others

Patna High Court · (2000) 3 BLJR 2154 : (2001) 1 PLJR 242

Constitution of India, 1950 — Article 14, 16, 261
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High Courts20 Oct 2000Dismissed

Ranjeet Kumar Singh and Others Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 2166 : (2000) 4 PLJR 567

Constitution of India, 1950 — Article 14, 16
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High Courts20 Oct 2000

Dr. K.K. Sharma and Others Vs State of Bihar

Patna High Court · (2001) 1 BLJR 582

Criminal Procedure Code, 1973 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 406, 408, 420
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High Courts20 Oct 2000Allowed

Secretary, Agricultural Produce Market Committee Vs State of Bihar and Others

Patna High Court · (2001) 49 BLJR 609 : (2001) 89 FLR 741 : (2001) 2 LLJ 446

Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 2, 22
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High Courts20 Oct 2000Dismissed

Rotary Club, Begusarai etc. Vs State of Bihar and Others

Patna High Court · (2000) 10 PAT CK 0020

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High Courts20 Oct 2000Dismissed

The Chief Manager, Allahabad Bank, Patna and Another Vs Smt. Swarnlata Narayan

Patna High Court · (2000) 10 PAT CK 0006

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19
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High Courts19 Oct 2000Dismissed

Vijai Kumar Sinha @ Vijay Sushil Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 730

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