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Patna High Court judgments, 2000

1,240 judgments · page 8 of 62

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High Courts18 Oct 2000Allowed

Devendra Narayan Gupta Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 63

Bihar Provincialisation of Roads and Hospitals Act, 1947 — Section 3Bihar Regional Development Authorities Act, 1981 — Section 35, 37, 38
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High Courts18 Oct 2000Allowed

Satyendra Singh and Others Vs Sanjay Kumar and Others

Patna High Court · (2000) 3 BLJR 2125 : (2001) 1 PLJR 104

University Grants Commission Act, 1956 — Section 3
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High Courts18 Oct 2000

Abhay Kumar Singh and Another Vs The State of Bihar

Patna High Court · (2000) 3 BLJR 2351

Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 323, 354, 511
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High Courts18 Oct 2000Dismissed

Birendra Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 630

Constitution of India, 1950 — Article 226
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High Courts18 Oct 2000Dismissed

Shashi Nath Jha and Others Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 126

Bihar Private Engineering College (Taking Over) Act, 1991 — Section 1(3), 3, 5, 5(2), 5(3)
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High Courts18 Oct 2000

Sri Baleshwar Tiwary Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 456

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High Courts17 Oct 2000Allowed

Smt. Shanti Devi Prasad and Another Vs The State of Bihar and Others

Patna High Court · (2000) 10 PAT CK 0022

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High Courts16 Oct 2000Dismissed

Krishna Nandan Choudhary and Others Vs Bihar State Electricity Board and Others

Patna High Court · (2001) 1 PLJR 504

Bihar State Electricity Board Junior Electrical Engineers (General) Cadre Rules, 1982 — Rule 11Constitution of India, 1950 — Article 14, 16, 226
Read judgment
High Courts10 Oct 2000

Chief Manager, Allahabad Bank and Another Vs Ms. Swarnalata Narayan

Patna High Court · (2001) 88 FLR 468 : (2001) 1 LLJ 901

Allahabad Bank Employees (Pension) Regulations, 1995 — Regulation 2, 29, 3(7), 34(2)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12(2), 19
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High Courts29 Sept 2000Dismissed

Randhir Singh Vs M/s Central Coalfields Ltd. and Others

Patna High Court · (2000) 09 PAT CK 0111

Constitution of India, 1950 — Article 226, 227
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High Courts29 Sept 2000Dismissed

Dr. Ajoy Das Gupta Vs Patna Muncipal Corporation and Another

Patna High Court · (2001) 4 PLJR 238

Limitation Act, 1963 — Article 62Patna Municipal Corporation Act, 1951 — Section 151, 151(1), 151(2), 151(3), 152
Read judgment
High Courts29 Sept 2000

Kapoor Brothers Vs Union of India and Others

Patna High Court · (2001) 166 CTR 218 : (2001) 247 ITR 324 : (2001) 117 TAXMAN 97

Income Tax Act, 1961 — Section 131, 133, 139, 142, 143
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High Courts29 Sept 2000Allowed

Isteyaque Ali Vs State of Bihar and Another

Patna High Court · (2001) CriLJ 904

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
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High Courts29 Sept 2000Dismissed

Tata Iron and Steel Co. Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2000) 09 PAT CK 0053

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High Courts29 Sept 2000

Basudeo Yadav Vs The State of Bihar and Others

Patna High Court · (2000) 09 PAT CK 0046

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High Courts29 Sept 2000

Shree Plywoods (Pvt) Ltd. Vs Bihar State Electricity Board. and Others

Patna High Court · (2000) 4 PLJR 844

Electricity Act, 1910 — Section 26, 26(6)
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High Courts29 Sept 2000

The Managing Committee of Sri Chandra and Mishra Prathmik Sah Madhya Sanskrit Vidyalaya and Another Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 426

Constitution of India, 1950 — Article 226, 227
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High Courts28 Sept 2000Dismissed

Dighi Gram Vikash Samiti Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 663

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High Courts28 Sept 2000Allowed

Ayub Ansari, Ahsan Ansari and Ansarul Ansari Vs The State of Bihar

Patna High Court · (2000) 09 PAT CK 0028

Penal Code, 1860 (IPC) — Section 34, 376(2)(g), 376(2)(G)
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High Courts28 Sept 2000Dismissed

Jageshwar Singh Vs Mansoorul Haque and Others

Patna High Court · (2001) 3 PLJR 52

Motor Vehicles Act, 1939 — Section 95(2)
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