High Courts20 Sept 2000Allowed
Prasad Motor Finance Pvt. Ltd. Vs Sanjay Kumar Sahu and Another
Patna High Court · (2001) 1 BLJR 205 : (2001) 1 PLJR 103
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 10 of 62
High Courts20 Sept 2000Dismissed
Randhir Singh Vs Central Coalfields Ltd. and Others
Patna High Court · (2001) 1 BLJR 196 : (2001) 1 PLJR 87
Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2000Dismissed
Ramawatar Kedia Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 380 : (2001) 1 PLJR 437
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts20 Sept 2000
Pulak Enterprises, Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 1 BLJR 105
High Courts20 Sept 2000Dismissed
National Insurance Co. Ltd. Vs Sidhu Devi and Others
Patna High Court · (2000) 3 BLJR 2165 : (2001) 1 PLJR 72
Motor Vehicles Act, 1988 — Section 140
High Courts20 Sept 2000Allowed
Bam Bam Manjhi, etc. Vs State of Bihar
Patna High Court · (2001) 1 BLJR 137
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Sept 2000
Patna City Anchal Matsyajivi Sahyog Samiti Limited Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 558
High Courts20 Sept 2000Allowed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 526
High Courts20 Sept 2000Allowed
The Managing Committee of Sri Chandra Mishra Prathmik Sah Madhya Sanskrit Vidyalaya and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2151
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 2000Dismissed
Om Prakash Vs Smt. Radhika Devi and Others
Patna High Court · (2000) 4 PLJR 545
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts19 Sept 2000Dismissed
Rajesh Kumar @ Rajesh Kumar Khaitan and Others Vs Sri Laxmi Narayan Sah and Others
Patna High Court · (2001) 1 BLJR 32 : (2001) 1 PLJR 336
Transfer of Property Act, 1882 — Section 107
High Courts19 Sept 2000
Dealer Selection Board Vs Binod Kumar and Others
Patna High Court · (2001) 3 PLJR 21
High Courts19 Sept 2000Dismissed
Koomar Indraneel @ Caesar and Another Vs The State of Bihar
Patna High Court · (2001) CriLJ 1040 : (2000) 4 PLJR 538
Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 208, 209, 309Penal Code, 1860 (IPC) — Section 34, 366A, 376
High Courts19 Sept 2000Allowed
Tata Yodogawa Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 09 PAT CK 0052
High Courts19 Sept 2000
Oriental Insurance Co. Ltd. Vs Chandra Kala Devi and Others
Patna High Court · (2002) ACJ 692 : (2001) 1 PLJR 430
Motor Vehicles Act, 1988 — Section 149, 170, 96
High Courts19 Sept 2000Allowed
Rajendra Prasad Sah and Anil Kumar Ojha Vs State of Bihar and Others
Patna High Court · (2000) 3 LLJ 222 : (2000) 4 PLJR 273
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)
High Courts19 Sept 2000
Maheshwar Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 262
Constitution of India, 1950 — Article 309
High Courts18 Sept 2000Allowed
Shakuntala Devi and Another (in 8508), Motilal Yadav (in 9951) Vs The State of Bihar and others
Patna High Court · (2000) 09 PAT CK 0103
Constitution of India, 1950 — Article 14
High Courts15 Sept 2000Dismissed
Maheshwar Thakur and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2304
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts15 Sept 2000
Mohit Yadav and Others Vs The State of Bihar
Patna High Court · (2001) 1 PLJR 291
Penal Code, 1860 (IPC) — Section 201, 302, 34