High Courts12 Sept 2000
New India Assurance Co. Ltd. Vs Shri Madan Goari and Others
Patna High Court · (2001) 1 PLJR 80
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 173, 173(1)
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 12 of 62
High Courts12 Sept 2000Dismissed
Narayan Chandra Mukherjee and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 680
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 192, 202, 482Penal Code, 1860 (IPC) — Section 120B, 405, 408, 418
High Courts12 Sept 2000Dismissed
Aditya Sahu Vs The State of Bihar
Patna High Court · (2001) 1 BLJR 396
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 337, 354, 373, 376
High Courts11 Sept 2000Dismissed
Tarun Kumar Gupta Vs Parwati Devi
Patna High Court · (2001) 1 PLJR 580
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts11 Sept 2000Dismissed
Ram Laxman Glass (P) Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 59 : (2000) 4 PLJR 572
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 3, 31
High Courts11 Sept 2000Dismissed
Akchhay Kumar Singh @ Akhchhai Kumar Yadav Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2271 : (2001) 1 PLJR 58
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts11 Sept 2000Dismissed
Konda @ Munna Nishad and Others Vs State of Bihar
Patna High Court · (2001) 49 BLJR 401 : (2001) CriLJ 442
Penal Code, 1860 (IPC) — Section 376, 379
High Courts11 Sept 2000Allowed
Prof. Jagannath Poddar Vs Prabhu Dayal Satyanarayan and Others
Patna High Court · (2001) 1 BLJR 536
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts11 Sept 2000Dismissed
Sri Braj Kishore Prasad Singh @ Hirajee Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 586
Contempt of Courts Act, 1971 — Section 15(1), 2
High Courts09 Sept 2000Allowed
Tata Yodogawa Limited Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 577
Income Tax Act, 1961 — Section 34(1), 4
High Courts09 Sept 2000Dismissed
Management of Tata Iron and Steel Co. Ltd. and Another Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (2001) 1 LLJ 1315
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 10(1)
High Courts08 Sept 2000Dismissed
Shishir Kumar Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 561
Constitution of India, 1950 — Article 226
High Courts07 Sept 2000Dismissed
Bishwanath Maheshwari (deceased) Substituted by Sona Devi and Others Vs Satya Narayan Poddar
Patna High Court · (2001) 1 BLJR 321
High Courts07 Sept 2000Dismissed
Md. Zikrul Islam Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 334 : (2000) 4 PLJR 790
High Courts07 Sept 2000Allowed
Manju Singh Vs The Bihar State Housing Board and Others
Patna High Court · (2000) 3 BLJR 2299 : (2001) 1 PLJR 144
High Courts07 Sept 2000
Upendra Baraik and Another Vs The State of Bihar
Patna High Court · (2000) 48 BLJR 2385 : (2001) CriLJ 286
Penal Code, 1860 (IPC) — Section 34, 366, 368, 376, 54
High Courts06 Sept 2000Dismissed
Rahul Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 113
Constitution of India, 1950 — Article 309
High Courts06 Sept 2000Dismissed
Smt. Buddhi Devi Dharamshala and Sri Kaushiki Nath Mahadeo Mandir Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 126 : (2000) 4 PLJR 789
Constitution of India, 1950 — Article 226
High Courts06 Sept 2000
Mrs. Ranjana Anand Vs Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 676
Army Act, 1950 — Section 101, 102, 102(2), 40Constitution of India, 1950 — Article 226Defence Services Regulations — Regulation 453
High Courts06 Sept 2000
Bank of India Vs Sudhir Kumar Pandey and Others
Patna High Court · (2000) 09 PAT CK 0059