High Courts31 Aug 2000Allowed
Subodh Kotwal and Another Vs State of Bihar
Patna High Court · (2001) 1 BLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 14 of 62
High Courts30 Aug 2000Dismissed
Prabhakar Tripathi Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 689
High Courts30 Aug 2000
B.T. Hirani Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 121 : (2001) 1 PLJR 62
Bihar Finance Act, 1981 — Section 25A, 25A(1)Bihar Sales Tax Rules, 1983 — Rule 26, 26A
High Courts30 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Savitri Devi and Others
Patna High Court · (2002) ACJ 1487 : (2001) 49 BLJR 64 : (2001) 1 PLJR 111
Motor Vehicles Act, 1988 — Section 149, 170
High Courts30 Aug 2000Allowed
Ram Charan Mistry and Others Vs Most. Purni and Others
Patna High Court · (2002) 1 BLJR 76 : (2002) 2 PLJR 196
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts29 Aug 2000Dismissed
Jeeva Kant Jha and Another Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 90
High Courts29 Aug 2000
Chiteshwar Nath Dubey @ C.N. Dubey Vs Maheshwari Manjhian
Patna High Court · (2001) 1 PLJR 257
Motor Vehicles Act, 1988 — Section 140, 173
High Courts29 Aug 2000Dismissed
Smt. Mahamaya Verma Vs Amarendra Nath Verma and Others
Patna High Court · (2001) 2 CivCC 667
Specific Relief Act, 1963 — Section 3(1)
High Courts28 Aug 2000
Sri Shyam Shankar Sahai Vs Shri Hari Shankar Sahai
Patna High Court · (2001) 1 PLJR 530
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts28 Aug 2000Dismissed
Bata India Ltd. and Others Vs Keshar Prasad Modi and Another
Patna High Court · (2001) 1 BLJR 291
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8), 18
High Courts28 Aug 2000
Rajnish Kumar Singh, etc. Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 109
High Courts28 Aug 2000Dismissed
M/s. Bata India Ltd. and Others Vs Keshar Prasad Modi and Another
Patna High Court · (2000) 4 PLJR 485
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(1)(e), 14, 14(8), 18
High Courts28 Aug 2000Dismissed
The Bihar State Progressive Electric Workers Union Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 360
Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts25 Aug 2000Allowed
M/s. Lucky Confectionary Pvt. Ltd. Vs The State of Bihar and Another
Patna High Court · (2000) 08 PAT CK 0113
High Courts25 Aug 2000Allowed
Awadh Kishore and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 91
Constitution of India, 1950 — Article 14, 166
High Courts25 Aug 2000Dismissed
Krishna Kumar Roy Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 713
High Courts25 Aug 2000Allowed
Mahendra Jha Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 100
High Courts25 Aug 2000
Ram Sunder Kewat Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 405
High Courts25 Aug 2000
Bhuneshwar Prasad Chaurasia @ Bhuneshwar Chaurisia and Another Vs State of Bihar
Patna High Court · (2001) CriLJ 3541 : (2001) 1 PLJR 440
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304(B)
High Courts25 Aug 2000Allowed
Dr. Anirudh Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 725
Constitution of India, 1950 — Article 12