High Courts24 Aug 2000Allowed
Md. Syed Ali Mohammad (in 7629), Umesh Kr. Singh and Others (in 7674), Md. Riyazuddin (in 7630) Vs Bihar School Examination Board and Others
Patna High Court · (2000) 4 PLJR 615
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 15 of 62
High Courts24 Aug 2000Allowed
Arvind Kumar Vs Nalanda Gramin Bank and Others
Patna High Court · (2001) 49 BLJR 357 : (2001) 88 FLR 1090 : (2001) 2 LLJ 635
High Courts24 Aug 2000Dismissed
Prabhakar Jha and Others Vs The State of Bihar and Others
Patna High Court · (2001) CriLJ 1090 : (2001) 1 PLJR 345
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts24 Aug 2000Allowed
P.K. Bahal Vs State of Bihar and Others
Patna High Court · (2001) CriLJ 1085 : (2001) 2 LLJ 938 : (2000) 4 PLJR 569 : (2001) 4 RCR(Civil) 757
Criminal Procedure Code, 1973 (CrPC) — Section 482Equal Remuneration Act, 1976 — Section 10, 2, 8Payment of Gratuity Act, 1972 — Section 2
High Courts24 Aug 2000Allowed
Asad Mian @ Akhtar Azad Mian and Others Vs State of Bihar
Patna High Court · (2001) 1 BLJR 142
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts24 Aug 2000Dismissed
Tata Cummins Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2264 : (2001) 1 PLJR 260
High Courts22 Aug 2000
Niteshwar Prasad Singh Vs The State of Bihar others
Patna High Court · (2000) 4 PLJR 736
All India Council for Technical Education Act, 1987 — Section 10(k)Constitution of India, 1950 — Article 254, 372
High Courts22 Aug 2000Dismissed
L.N. Sahu and Others Vs The State of Bihar and Others
Patna High Court · (2000) 08 PAT CK 0107
High Courts22 Aug 2000
Ram Dhyan Rai and Others Vs Mostt. Peyaro Kuer and Others
Patna High Court · (2001) 1 PLJR 416
Evidence Act, 1872 — Section 32
High Courts22 Aug 2000Allowed
National Insurance Co. Ltd. and Another Vs Layachi Devi and Others Oriental Insurance Co. Ltd. Vs Smt. Jaisundar Devi and Others The New India Assurance Co. Ltd. Vs Kanhai Rai and Others
Patna High Court · (2001) 1 PLJR 49
Motor Vehicles Act, 1988 — Section 140, 166, 173, 92A, 92A(1)
High Courts22 Aug 2000Dismissed
Puna Oraon and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2327
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Aug 2000
Raghunandan Sahu and Another Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2321
High Courts22 Aug 2000Partly Allowed
Bhagawan Singh Vs Canara Bank and Others
Patna High Court · (2001) 49 BLJR 365 : (2001) 2 LLJ 636 : (2001) 1 PLJR 160
High Courts22 Aug 2000Allowed
V.S. Reddy and Biran Singh Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 229 : (2001) 1 PLJR 133
Constitution of India, 1950 — Article 226
High Courts22 Aug 2000Dismissed
Baleshwar Mehta Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 236
Constitution of India, 1950 — Article 226
High Courts21 Aug 2000Allowed
Vijai Sen Singh Vs Bihar State Agricultural Marketing Board and Others
Patna High Court · (2000) 4 PLJR 586
Bihar Agricultural Produce Markets Act, 1960 — Section 52
High Courts21 Aug 2000
Birendra Narayan Tewary and Others Vs The State of Bihar and Others
Patna High Court · (2002) 4 PLJR 164
High Courts21 Aug 2000
Mohan Manjhi and Another Vs State of Bihar
Patna High Court · (2001) 49 BLJR 399 : (2000) CriLJ 4482
Penal Code, 1860 (IPC) — Section 302, 382, 457, 460
High Courts21 Aug 2000Allowed
Steel Authority of India Ltd. Vs Presiding Officer and Another
Patna High Court · (2000) 48 BLJR 2283 : (2001) 3 LLJ 879
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts21 Aug 2000
Mosamatt Parmeshwari Devi and Another Vs Geeta Devi and Others
Patna High Court · AIR 2001 Patna 107 : (2000) 48 BLJR 2381
Succession Act, 1925 — Section 384, 388(2)