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Patna High Court judgments, 2000

1,240 judgments · page 13 of 62

High Courts06 Sept 2000Allowed

Ajay Kumar Prasad Vs Bihar State Electricity Board and Others

Patna High Court · (2001) 49 BLJR 338 : (2001) 89 FLR 147 : (2002) 4 LLJ 616 : (2000) 4 PLJR 303

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 477Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts06 Sept 2000Dismissed

Chandra Prakash Khanduja Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2221 : (2000) 4 PLJR 617

Criminal Procedure Code, 1973 (CrPC) — Section 4, 482Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 120B, 379, 411, 414, 420
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