High Courts15 Sept 2000Dismissed
Kariman Bhuian Vs State of Bihar
Patna High Court · (2001) 1 BLJR 531
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 11 of 62
High Courts15 Sept 2000Dismissed
Sri Kishore Singh Vs Reserve Bank of India and Others
Patna High Court · (2001) 3 PLJR 25
Constitution of India, 1950 — Article 14, 16Reserve Bank of India (Staff) Regulations, 1948 — Regulation 28, 29
High Courts14 Sept 2000Allowed
The State of Bihar and Others Vs Rajesh Kumar Gupta and Others
Patna High Court · (2000) 09 PAT CK 0110
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2000Dismissed
Surendra Prasad Singh Vs The State of Bihar and Others The State of Bihar and Others Vs Surendra Pd. Singh
Patna High Court · (2001) 1 PLJR 251
Bihar Police Manual, 1978 — Rule 659, 660Constitution of India, 1950 — Article 14, 226
High Courts14 Sept 2000
Smt. Geeta Devi Vs Girdhar Pd. Sharma and Others
Patna High Court · (2001) 1 PLJR 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 99
High Courts14 Sept 2000
Shyam Nandan Prasad Verma Vs Rajendra Agricultural University and Others
Patna High Court · (2001) 1 PLJR 515
Bihar Agriculture University Act, 1987 — Section 37(1)Rajendra Agricultural University (Residential Accommodation) Regulation, 1994 — Regulation 11(1)
High Courts14 Sept 2000Dismissed
Ajit Kumar Hembram Vs The State of Bihar and Others
Patna High Court · (2000) 09 PAT CK 0084
High Courts14 Sept 2000Allowed
Bihar State Financial Corporation and Others Vs Swad Pharmaceuticals Pvt. Ltd. and Others
Patna High Court · (2001) 1 BLJR 131 : (2000) 4 PLJR 595
State Financial Corporations Act, 1951 — Section 21, 24, 29, 30, 43
High Courts14 Sept 2000Dismissed
Khokhan Chandra Singh and Others Vs State of Bihar
Patna High Court · (2001) CriLJ 1310
Essential Commodities Act, 1955 — Section 7
High Courts14 Sept 2000Allowed
Maheshwar Sahu Vs State of Bihar
Patna High Court · (2001) 49 BLJR 390 : (2001) CriLJ 1035
Penal Code, 1860 (IPC) — Section 312, 376
High Courts14 Sept 2000Dismissed
Arvind Kumar Vs The Nalanda Gramin Bank and Others
Patna High Court · (2000) 4 PLJR 837
High Courts14 Sept 2000Dismissed
Ashok Kumar Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 799
High Courts14 Sept 2000Dismissed
Dr. Lala Sumnendra Nath Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 256
Constitution of India, 1950 — Article 309
High Courts13 Sept 2000Allowed
Bihar State Agriculture Market Committee Employees Association Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2001) 1 PLJR 114
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1), 20(1)Bihar Agricultural Produce Markets Regulations — Regulation 56, 63, 64Bihar Agricultural Produce Markets Rules, 1975 — Rule 64, 66
High Courts13 Sept 2000Allowed
National Insurance Co. Ltd. Vs Madhuri Kuer
Patna High Court · (2001) 1 PLJR 73
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 163A, 163B
High Courts13 Sept 2000Dismissed
Sukhdeo Bhuiyan Vs State of Bihar
Patna High Court · (2001) 1 BLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 379
High Courts13 Sept 2000Allowed
Subhash Kumar Agarwal Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 2405 : (2001) CriLJ 415
Bihar Essential Articles (Display of Prices and Stocks) Order, 1977 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts13 Sept 2000Dismissed
Brajendra Yadav Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 41 : (2000) 4 PLJR 625
High Courts13 Sept 2000Dismissed
Dr. Shivabrata Moulik Vs Patna Regional Development Authority and Others
Patna High Court · (2000) 4 PLJR 542
Bihar Regional Development Authorities Act, 1981 — Section 3B
High Courts13 Sept 2000
Subrato Ghosh Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 273