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Patna High Court judgments, 2000

1,240 judgments · page 50 of 62

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High Courts16 Feb 2000Dismissed

Sudarshan Sharma Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 46

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
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High Courts16 Feb 2000

Subhas Prasad Singh Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 643

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High Courts16 Feb 2000

Bimlendra Prasad Singh Vs The Chancellor of Universities and Others

Patna High Court · (2000) 4 PLJR 308

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High Courts16 Feb 2000Dismissed

Laxman Prasad Vs State of Bihar

Patna High Court · (2000) 2 BLJR 1317

Penal Code, 1860 (IPC) — Section 307, 324, 34, 342
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High Courts16 Feb 2000Allowed

Sheo Kumar Khemani Vs The State of Bihar and Fateh Bahadur Thakur @ Bhunti Thakur

Patna High Court · (2000) 3 PLJR 450

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397, 401
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High Courts15 Feb 2000Allowed

Ram Chandra Singh Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 173

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High Courts15 Feb 2000

Md. Anwar and Another Vs State of Bihar

Patna High Court · (2000) 2 BLJR 1311

Penal Code, 1860 (IPC) — Section 201, 301, 304B, 34
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High Courts15 Feb 2000Allowed

Sri Niwash Yadav and Another Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 113

Constitution of India, 1950 — Article 2, 22, 3
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High Courts15 Feb 2000Allowed

Niwash Yadav and Another Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 162 : (2000) 3 PLJR 113

Bihar School Examination Board Act, 1952 — Section 6Constitution of India, 1950 — Article 226
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High Courts15 Feb 2000Dismissed

Sadhu @ Langra @ Shivji Mahto Vs State of Bihar

Patna High Court · (2000) 48 BLJR 1363 : (2000) CriLJ 4924 : (2001) 1 RCR(Criminal) 666

Penal Code, 1860 (IPC) — Section 376
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High Courts15 Feb 2000Dismissed

Mangal Finance Limited Vs Express Confectioners Pvt. Ltd.

Patna High Court · (2000) 100 CompCas 399 : (2000) 3 PLJR 270

Companies Act, 1956 — Section 433, 434, 434(1), 439
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High Courts15 Feb 2000Dismissed

Kunwa Mandal and Others Vs State of Bihar

Patna High Court · (2000) CriLJ 1951

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
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High Courts15 Feb 2000Allowed

Binod Kumar Vs Union of India (UOI) and Others

Patna High Court · (2000) 87 FLR 400 : (2000) 2 LLJ 692 : (2000) 2 PLJR 313

Minimum Wages Act, 1948 — Section 20(1)
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High Courts15 Feb 2000Allowed

Nawal Kishore Sinha Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1656 : (2000) 4 PLJR 296

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High Courts15 Feb 2000

Mithilesh Kumar Sinha Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 305

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High Courts15 Feb 2000Dismissed

Miss. Resemin Sherally Vs Shree Ganesh Joshi

Patna High Court · (2000) 4 PLJR 566

Penal Code, 1860 (IPC) — Section 240, 420
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High Courts15 Feb 2000Allowed

The Indian Lac Research Institute and Another Vs Smt. Nazma Bano and Others

Patna High Court · (2000) 4 PLJR 834

Administrative Tribunals Act, 1985 — Section 14(1), 14(3), 28Constitution of India, 1950 — Article 136, 226, 227, 32, 323A
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High Courts14 Feb 2000Dismissed

Bihar State Housing Board Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 611

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High Courts14 Feb 2000Allowed

Ishwar Murmu Vs State of Bihar

Patna High Court · (2000) CriLJ 3657

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
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High Courts14 Feb 2000Dismissed

Oriental Insurance Co. Ltd. and Another Vs Badri Gorai and Others

Patna High Court · (2000) 2 BLJR 1288

Motor Vehicles Act, 1988 — Section 140, 173Penal Code, 1860 (IPC) — Section 140, 279, 304A, 337, 338
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