High Courts18 Feb 2000Dismissed

Atahaul Haque and Others Vs Md. Allauddin

Patna High Court · (2000) CriLJ 3245 : (2000) 3 PLJR 90

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1), 397, 401