COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 17 of 62

High Courts16 Aug 2000Dismissed

Narendra Prasad Saha Vs Anand Kumar Sharaff and Others

Patna High Court · (2000) 4 PLJR 495

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(c)Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts16 Aug 2000

Anand Kumar Modi Vs Central Coalfields Limited and Others

Patna High Court · (2000) 3 BLJR 2107 : (2000) 4 PLJR 778

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High Courts14 Aug 2000Dismissed

Prasanna Kumar Panigrahi Vs National Human Rights Commission and Others

Patna High Court · (2000) 3 BLJR 2286

Constitution of India, 1950 — Article 226Protection of Human Rights Act, 1993 — Section 36

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High Courts14 Aug 2000Dismissed

Joseph Munda @ Jasua Munda Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2317

Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 302, 304

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High Courts14 Aug 2000Dismissed

Anil Singh and Another Vs State of Bihar

Patna High Court · (2001) 1 BLJR 271

Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts11 Aug 2000Dismissed

Md. Taslim Vs The State of Bihar

Patna High Court · (2001) 1 PLJR 380

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 471

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High Courts11 Aug 2000Allowed

Ajab Lal Choudhary and Another Vs The Union of India (UOI) and Others

Patna High Court · (2001) 1 PLJR 751

Penal Code, 1860 (IPC) — Section 147, 395

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High Courts11 Aug 2000Dismissed

Arun Kumar Sinha Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 515

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High Courts11 Aug 2000Dismissed

Santosh Kumar Jalan alias Kanhaya Lal Jalan Vs Chandra Kishore Jalan and Another

Patna High Court · (2002) 3 RCR(Civil) 826

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High Courts11 Aug 2000Allowed

Sri Kapil Deo Prasad and Another Vs State of Bihar and Others

Patna High Court · (2001) 1 BLJR 447 : (2001) 1 PLJR 372

Constitution of India, 1950 — Article 14, 16, 309

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High Courts11 Aug 2000

Radhe Shyam Singh Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 451

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High Courts11 Aug 2000Allowed

Ajab Lal Choudhary and Another Vs The Union of India and Others

Patna High Court · (2001) 1 PLJR 751

Penal Code, 1860 (IPC) — Section 147, 395

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High Courts11 Aug 2000Dismissed

Shankar Kharhougi Vs The State of Bihar

Patna High Court · (2000) 4 PLJR 773

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302

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High Courts11 Aug 2000Allowed

State of Bihar Vs Sri Mahton and Others

Patna High Court · (2001) 1 PLJR 226

Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)Penal Code, 1860 (IPC) — Section 396, 412

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High Courts10 Aug 2000Dismissed

Sujit Kumar Jha Vs The Union of India and Others

Patna High Court · (2000) 4 PLJR 648

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High Courts10 Aug 2000

Dental College and Hospital Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 413

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High Courts10 Aug 2000

Shri Purushottam Jha Vs The State of Bihar

Patna High Court · (2000) 4 PLJR 238

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High Courts10 Aug 2000Dismissed

Arvind Kumar Ranjan Vs Nalanda Gramin Bank and Others

Patna High Court · (2001) 1 PLJR 360

Nalanda Gramin Bank Staff Service Regulations — Regulation 31(2)

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High Courts10 Aug 2000Allowed

Satish Kumar and Others Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 540

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High Courts09 Aug 2000Dismissed

Satya Narayan Mahto Vs State of Bihar and Others

Patna High Court · (2001) 1 BLJR 315

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