COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 19 of 62

High Courts04 Aug 2000Allowed

Taruna Mishra Vs State of Bihar and Others

Patna High Court · (2001) 49 BLJR 312 : (2001) 2 DMC 180

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 419, 420, 498A

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High Courts04 Aug 2000Dismissed

Ram Charitra Prasad Singh (M.L.A. Hilsa) and Others Vs State of Bihar and Others

Patna High Court · AIR 2001 Patna 46 : (2000) 86 FLR 531 : (2001) 1 PLJR 67

Constitution of India, 1950 — Article 226

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High Courts04 Aug 2000Dismissed

New India Assurance Co. Ltd. and Others and Md. Hyder Ali Vs Laxmi Devi and Others

Patna High Court · (2000) 3 BLJR 2376 : (2001) 1 PLJR 44

Evidence Act, 1872 — Section 63Motor Vehicles Act, 1988 — Section 95

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High Courts04 Aug 2000Allowed

Benu Krishna Mandal and Others Vs State of Bihar

Patna High Court · (2001) 1 BLJR 346

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 287, 288, 337

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High Courts04 Aug 2000Dismissed

Awadhesh Kumar Sinha Vs State of Bihar and Another

Patna High Court · (2000) 4 PLJR 629

Criminal Procedure Code, 1973 (CrPC) — Section 192, 202Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 499, 500, 504

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High Courts03 Aug 2000Dismissed

Abdul Manan Vs Mosharraf Ali and Others

Patna High Court · (2001) 1 PLJR 349

Benami Transactions (Prohibition) Act, 1988 — Section 4(1), 4(2)

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High Courts03 Aug 2000Allowed

Devendra Singh Vs Union of India (UOI) and Others

Patna High Court · (2000) 3 BLJR 1986 : (2001) 1 PLJR 339

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High Courts03 Aug 2000Dismissed

Binod Kumar Poddar Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1988 : (2001) 3 PLJR 293

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High Courts02 Aug 2000Allowed

Marsingh Narayan Sinha Vs Bharat Coking Coal Limited and Another

Patna High Court · (2000) 48 BLJR 2272 : (2002) 4 LLJ 630 : (2001) 1 PLJR 51

Penal Code, 1860 (IPC) — Section 323, 341, 447

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High Courts02 Aug 2000

Maha Kali Milling Co. (P) Ltd. Vs Bihar State Agriculture Marketing Board and Others

Patna High Court · AIR 2001 Patna 70 : (2000) 4 PLJR 590

Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 9

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High Courts02 Aug 2000Dismissed

Sudhir Kumar Singh and Others Vs State of Bihar and Others

Patna High Court · (2001) CriLJ 89 : (2000) 4 PLJR 245

Constitution of India, 1950 — Article 226

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High Courts02 Aug 2000Allowed

Kailash Singh Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1994 : (2001) 1 PLJR 341

Constitution of India, 1950 — Article 14, 311

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High Courts02 Aug 2000

Narendra Kumar Singh Vs Sate of Bihar and Others

Patna High Court · (2000) 3 PLJR 835

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High Courts02 Aug 2000Dismissed

Dubraj Mirdha Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2330

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts01 Aug 2000Dismissed

Parimal Gorai Vs State of Bihar and Another

Patna High Court · (2001) 1 BLJR 579

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 323, 376, 415, 417, 420

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High Courts01 Aug 2000

Mrs. Kamlesh Dhawan @ Dhawan and Others Vs The Oriental Fire and General Insurance Co. Ltd. and Others

Patna High Court · (2000) 3 BLJR 2277

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts01 Aug 2000

Prafulla Narain Dwary Vs Nil Narain Dwary and Another

Patna High Court · (2001) 1 PLJR 600

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High Courts31 Jul 2000Allowed

Management of M/s. Usha Breco Ltd. Vs Presiding Officer, Labour Court, Jamshedpur and Others

Patna High Court · (2000) 4 PLJR 729

Industrial Disputes Act, 1947 — Section 11A

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High Courts31 Jul 2000Allowed

Smt. Hemlata and Others Vs Satya Narain Kandu

Patna High Court · (2001) 1 BLJR 771

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2)(b)(i), Order 37 Rule 2

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High Courts31 Jul 2000Dismissed

Sidheshwar Nath Pandey Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 49

Constitution of India, 1950 — Article 142

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