High Courts09 Aug 2000Allowed
Pramod Kumar Singh and Others Vs State of Bihar
Patna High Court · (2001) 1 BLJR 141
Penal Code, 1860 (IPC) — Section 307, 324, 34
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 18 of 62
High Courts09 Aug 2000Allowed
Sulochana Devi Vs State of Bihar and Another
Patna High Court · (2001) 49 BLJR 346 : (2000) CriLJ 4360 : (2001) 2 DMC 107 : (2001) 1 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts09 Aug 2000Dismissed
The State of Bihar Vs Yadubanshi Prasad and Others
Patna High Court · (2001) 1 PLJR 57
High Courts09 Aug 2000Dismissed
Oriental Insurance Co. Ltd. Vs Sarju Ram and Others
Patna High Court · (2000) 08 PAT CK 0064
High Courts09 Aug 2000Allowed
Damodar Sharma Vs State of Bihar
Patna High Court · (2001) 1 BLJR 114
Forest Act, 1927 — Section 33, 41, 42
High Courts09 Aug 2000Dismissed
The New India Assurance Co. Vs Saraswati Devi and Others
Patna High Court · (2000) 3 BLJR 2287
Motor Vehicles Act, 1939 — Section 92(2)(b), 96(1)
High Courts09 Aug 2000
Smt. Pratima Devi Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 662
High Courts09 Aug 2000Dismissed
Sanjay Rakshit and Another Vs State of Bihar
Patna High Court · (2001) CriLJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 392, 394
High Courts09 Aug 2000Allowed
Ramakant Sharma, Pankaj Sharma (in 6) and Satendra Sharma @ Totan Sharma (in 86) Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 377
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts08 Aug 2000Dismissed
Santosh Kumar Sharma Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 408
Constitution of India, 1950 — Article 226
High Courts08 Aug 2000Dismissed
Vijay Narayan Jha Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 583
Bihar Service Code, 1952 — Rule 74(a)
High Courts08 Aug 2000
B.T. Hirani Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2108
Bihar Finance Act, 1981 — Section 25A
High Courts08 Aug 2000Dismissed
Preet Mohinder Singh Vs Kirpal Singh
Patna High Court · (2001) 2 BLJR 1187
High Courts08 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Zakir Bano Siddiqui and Others
Patna High Court · (2002) ACJ 1503 : (2000) 48 BLJR 2430
Motor Vehicles Act, 1988 — Section 95
High Courts08 Aug 2000
Santoshi Lal Bajaj Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 56
High Courts08 Aug 2000
New India Assurance Company Ltd. Vs Zakir Bano Siddiqui and Others
Patna High Court · (2003) 2 ACC 227 : (2001) 2 RCR(Civil) 109
Motor Vehicles Act, 1988 — Section 95
High Courts08 Aug 2000
Bihar Tourism Development Corp. Vs M/s. Roy Construction and Co. and Others
Patna High Court · (2000) 4 PLJR 326
Constitution of India, 1950 — Article 12, 14, 226
High Courts08 Aug 2000
Dr. Nagendra Nath Jha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 448
Constitution of India, 1950 — Article 226
High Courts08 Aug 2000Dismissed
Iftekhar Alam Vs The Chief General Manager State Bank of India and others
Patna High Court · (2000) 4 PLJR 289
Constitution of India, 1950 — Article 226
High Courts07 Aug 2000Allowed
New India Assurance Company Limited Vs Dr. Madan Kumar Sinha and Another
Patna High Court · (2001) 1 PLJR 25
Central Motor Vehicles Rules, 1989 — Regulation 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 95(2)