High Courts31 Jul 2000Dismissed
P.K. Press Metal (P) Ltd. Vs Regional Provident Fund Commissioner and Others
Patna High Court · (2001) 1 LLJ 542 : (2000) 4 PLJR 754
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 20 of 62
High Courts31 Jul 2000Dismissed
Telanga Munda Vs State of Bihar
Patna High Court · (2001) 49 BLJR 383 : (2001) CriLJ 3094 : (2001) 4 RCR(Criminal) 88
Penal Code, 1860 (IPC) — Section 314
High Courts31 Jul 2000Dismissed
Saroj Tirkey Vs State of Bihar
Patna High Court · (2001) 1 BLJR 288
Penal Code, 1860 (IPC) — Section 342, 376
High Courts31 Jul 2000
Dr. Joycee Jones @ Joycee Jones Vs The State of Bihar and Others
Patna High Court · (2000) 07 PAT CK 0010
High Courts29 Jul 2000
In the matter of Suo Motu action by the High Court of Judicature at Patna and in Re: the matter of the citizens of the District of Jehanabad Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 453
High Courts28 Jul 2000
Rahul Pratap Singh Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 513
High Courts28 Jul 2000Allowed
Md. Mustafa Abbasi Vs Chairman, State Bank of India and Others
Patna High Court · (2001) 2 LLJ 650 : (2000) 4 PLJR 639
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 49
High Courts28 Jul 2000Allowed
Ganesh Prasad Shukla Vs State of Bihar
Patna High Court · (2000) 48 BLJR 2366 : (2000) CriLJ 4841
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
High Courts28 Jul 2000Allowed
Gopin Soren Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 474
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2000Allowed
Jamal Ahmad Vs The Administration, Patna Municipal Corporation and Others
Patna High Court · (2001) 1 PLJR 241
Contract Act, 1872 — Section 23
High Courts27 Jul 2000Allowed
Akhileshwar Singh Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Jul 2000
Shobh Nath Singh @ Shobh Nath Ahir and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1678
Penal Code, 1860 (IPC) — Section 396
High Courts27 Jul 2000
Jai Prakash Prasad Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1939 : (2001) 1 PLJR 69
High Courts27 Jul 2000
Bechan Paswan Vs State of Bihar
Patna High Court · (2001) 1 PLJR 296
Criminal Procedure Code, 1973 (CrPC) — Section 161, 364, 374(2)Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts27 Jul 2000
N. Gopalaswami, Secretary General, NHRC, New Delhi Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 112
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 210(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts26 Jul 2000Allowed
Rajendra Mishra Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 1 PLJR 457
High Courts25 Jul 2000
Sidh Nath Prasad Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 111
High Courts25 Jul 2000Dismissed
Rabindra Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 299
Constitution of India, 1950 — Article 226
High Courts25 Jul 2000Allowed
Megh Raj Singh Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2000) 3 BLJR 1937 : (2000) 4 PLJR 409