High Courts19 Jul 2000Allowed
State of Bihar and Others Vs Harbans Oraon
Patna High Court · (2001) 1 PLJR 102
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 22 of 62
High Courts19 Jul 2000Dismissed
Gopal Sah Vs Captain Braj Kishore Chaudhary and Others
Patna High Court · (2000) 3 BLJR 1830
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Jul 2000Allowed
Anant Pandey Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 BLJR 1817 : (2000) 3 PLJR 698
Constitution of India, 1950 — Article 226, 311
High Courts19 Jul 2000Dismissed
Abdul Mazid and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 342
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts19 Jul 2000Dismissed
Tarini Sen Das and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 293 : (2000) 4 PLJR 722
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 200, 202, 204Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Jul 2000
Murali Mahto Vs Premia Devi @ Premia Mehtaine
Patna High Court · (2000) 48 BLJR 2281 : (2001) 2 DMC 438
Criminal Procedure Code, 1973 (CrPC) — Section 127Family Courts Act, 1984 — Section 19(4)
High Courts19 Jul 2000Allowed
Krishna Prasad Vs Gopal Prasad and Others
Patna High Court · (2000) 07 PAT CK 0065
High Courts19 Jul 2000
Most. Rukmini Devi and Others Vs Ashok Kumar Keshari and Others
Patna High Court · (2000) 3 BLJR 1950
Civil Procedure Code, 1908 (CPC) — Section 11(1)(c)
High Courts19 Jul 2000Allowed
Dineshwar Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 119
Constitution of India, 1950 — Article 309
High Courts19 Jul 2000
Punita Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 714
High Courts18 Jul 2000Dismissed
The Tata Iron and Steel Co. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 2075 : (2000) 125 ELT 221 : (2000) 4 PLJR 444
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jul 2000Allowed
Mohan Pandey Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1663
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 307, 355, 455
High Courts18 Jul 2000Dismissed
Sidheshwar Dubey Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1704
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5
High Courts18 Jul 2000Dismissed
Md. Sadique (in 2448), Md. Amin (in 2446) Vs State of Bihar
Patna High Court · (2000) 4 PLJR 814
Arbitration and Conciliation Act, 1996 — Section 14, 15, 2(1), 2(1)(e), 3(17)
High Courts17 Jul 2000
New India Assurance Company Limited and Another Vs Most. Sapuran Devi and Others
Patna High Court · (2001) 1 ACC 568
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts17 Jul 2000
New India Assurance Company and Another Vs Mostt. Sapuran Devi and Others
Patna High Court · (2001) 1 BLJR 407 : (2000) 4 PLJR 54
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts17 Jul 2000Allowed
Ashok Kumar Singh Vs Bihar Industrial and Technical Consultancy Organisation Ltd. and Others
Patna High Court · (2000) 3 BLJR 1964 : (2000) 4 PLJR 471
Constitution of India, 1950 — Article 12
High Courts17 Jul 2000
New India Assurance Co. Ltd. and Another Vs Most. Sapuran Devi and Others
Patna High Court · (2000) 3 BLJR 1884
Motor Vehicles Act, 1979 — Section 95(2)(a)
High Courts17 Jul 2000Dismissed
Amar Nath Vs The State of Bihar and Indra Shekhar Jha @ Chandrashekhar Jha
Patna High Court · (2001) 1 PLJR 167
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397, 397(1), 397(2)Essential Commodities Act, 1955 — Section 6, 7Penal Code, 1860 (IPC) — Section 323, 379, 397(1), 397(2), 452