High Courts10 Jul 2000
Birma Industrial and Business Enterprises Private Limited Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 2147 : (2000) 4 PLJR 779 : (2006) 143 STC 139
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 24 of 62
High Courts10 Jul 2000
Chandrakant Choudhary and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 786
High Courts10 Jul 2000Dismissed
Lakshmi Kant Jha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 594
High Courts10 Jul 2000Allowed
Lakhandeo Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 454
High Courts10 Jul 2000
Suman Sinha Vs General Manager (Personnel), Punjab National Bank and Others
Patna High Court · (2001) 2 LLJ 642 : (2000) 4 PLJR 122
Life Insurance Corporation Act, 1956 — Section 39, 39(6)Payment of Gratuity Act, 1972 — Section 4
High Courts09 Jul 2000
Mostt. Rukmini Devi and Others Vs Ashok Kumar Keshari and Others
Patna High Court · (2001) 1 PLJR 575
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts07 Jul 2000Allowed
A. Rab Khan and others Vs State of Bihar and others
Patna High Court · (2000) 4 PLJR 734
High Courts07 Jul 2000
Jata Shankar Mishra Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 319
High Courts07 Jul 2000
Shiv Kumar Yadav Vs State of Bihar and others
Patna High Court · (2000) 4 PLJR 138
Constitution of India, 1950 — Article 309
High Courts06 Jul 2000Dismissed
Dr. Hem Shankar Sharma Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 636
High Courts06 Jul 2000Dismissed
M/s. Bharat Agricultural and Mechanical Engineering Company Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 293
High Courts06 Jul 2000
Hari Prakash Chawla Vs Union of India and Others
Patna High Court · (2000) 07 PAT CK 0103
High Courts06 Jul 2000
Ramesh Chandra Tiwary Vs Bihar State Sugar Corporation Ltd. and Others
Patna High Court · (2000) 48 BLJR 1941 : (2000) 87 FLR 803 : (2001) 3 LLJ 1053 : (2000) 4 PLJR 715
Bihar State Sugar Corporation Standing Orders — Section 50, 57
High Courts06 Jul 2000Dismissed
Jano Yadav and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1724
High Courts06 Jul 2000Dismissed
Amrendra Singh and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 107
Constitution of India, 1950 — Article 14, 16
High Courts06 Jul 2000
Munika Tirkey Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2145
High Courts06 Jul 2000Dismissed
Deomuni Sharma and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2209
Arms Act, 1959 — Section 25, 26, 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts06 Jul 2000Dismissed
The Hindustan Times Ltd. and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 1573
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts05 Jul 2000
Rishi Cement Co. Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 297 : (2001) 49 BLJR 1875
Electricity (Supply) Act, 1948 — Section 26
High Courts05 Jul 2000Allowed
Santu Lal Gupta Vs Bihar State Financial Corporation and Others
Patna High Court · AIR 2000 Patna 300 : (2000) 48 BLJR 2137 : (2001) 1 PLJR 316
State Financial Corporations Act, 1951 — Section 29