COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 23 of 62

High Courts14 Jul 2000

New India Assurance Co. Ltd. Vs Challa Laxmi Tulsamma and Others

Patna High Court · (2001) 1 ACC 679 : (2002) ACJ 1086 : (2000) 48 BLJR 1903 : (2000) 4 PLJR 52

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110A

High Courts14 Jul 2000

Usha Beltron Ltd. and Another Vs Bihar State Electricity Board and Another

Patna High Court · (2001) 1 PLJR 304

Army Act, 1950 — Section 130(1)Bar Councils Act, 1926 — Section 10(2)Legal Practitioners Act, 1879 — Section 30

High Courts14 Jul 2000Dismissed

Babu Lal Sah Vs The State of Bihar

Patna High Court · (2000) 3 PLJR 666

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4

High Courts14 Jul 2000Allowed

Mostt. Imamani and Others Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 563

Bihar Bhoodan Yagna Act, 1954 — Section 11, 14, 22

High Courts14 Jul 2000

The State of Bihar and others Vs Vishwanath Mahto and Others (in 941), Pundeo Singh and Others (in 477), Sabitri Devi and Others (in 802)

Patna High Court · (2000) 4 PLJR 717

Constitution of India, 1950 — Article 14, 15(1)

High Courts14 Jul 2000Dismissed

M/s. Barauni Paper Industries Ltd. Vs The Bihar State Electricity Board and Others

Patna High Court · (2000) 4 PLJR 75

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)

High Courts14 Jul 2000Dismissed

Kesho Sao and Another Vs Additional Member, Board of Revenue and Others

Patna High Court · (2000) 4 PLJR 787

Chotanagpur Tenancy Act, 1908 — Section 46(4A)

High Courts14 Jul 2000

Gopal Nag and Another Vs State of Bihar

Patna High Court · (2000) 3 PLJR 802

Constitution of India, 1950 — Article 141, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 2, 2(h), 20, 21, 22

High Courts13 Jul 2000Dismissed

Sk. Ilyas Vs The State of Bihar

Patna High Court · (2000) 4 PLJR 370

Penal Code, 1860 (IPC) — Section 302

High Courts11 Jul 2000Dismissed

Kali Pada Rabidas Vs Umapada Bouri and Others

Patna High Court · (2000) 3 BLJR 2206

Penal Code, 1860 (IPC) — Section 147, 323, 324, 447

High Courts11 Jul 2000Dismissed

Om Prakash Agrawal Vs L.N. Agrawal

Patna High Court · (2000) 07 PAT CK 0074

High Courts11 Jul 2000

Gopal Nag and Another Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2235 : (2000) 3 PLJR 802

Constitution of India, 1950 — Article 141, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 21, 22, 26, 32

High Courts11 Jul 2000Dismissed

Kunwer Panziar @ Kunwer Prasad Vs State of Bihar and Others

Patna High Court · (2001) CriLJ 224

Bihar and Orissa Municipal Act, 1922 — Section 192

High Courts11 Jul 2000Allowed

Md. Farooque Azam Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 561

Penal Code, 1860 (IPC) — Section 120, 120B, 409, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13, 13(1)

High Courts11 Jul 2000

National Insurance Company Ltd., Chas at Bokaro Vs Surjit Kaur and Others

Patna High Court · (2000) 4 PLJR 109

Motor Vehicles Act, 1939 — Section 96(2)

High Courts11 Jul 2000Dismissed

Qamrunnisa Vs State of Bihar and Another

Patna High Court · (2000) 3 BLJR 2203

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3

High Courts11 Jul 2000Dismissed

Ajit Kumar Verma Vs The State of Bihar and Another

Patna High Court · (2001) 1 PLJR 9

Contract Act, 1872 — Section 172Penal Code, 1860 (IPC) — Section 403, 405, 406, 415, 420Transfer of Property Act, 1882 — Section 58

High Courts10 Jul 2000

Abhay Kumar Verma Vs State of Bihar and others

Patna High Court · (2000) 4 PLJR 733

High Courts10 Jul 2000

Chaltu Rishi @ Chalittar Rishi and Chunni Rishi Vs The State of Bihar

Patna High Court · (2001) 1 PLJR 76

Penal Code, 1860 (IPC) — Section 302, 34

High Courts10 Jul 2000Allowed

Swapan Kumar Dhar Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 661