High Courts05 Jul 2000Dismissed
Eastern Railway Vs Jhalia Devi
Patna High Court · (2001) ACJ 1125 : (2000) 48 BLJR 1910 : (2000) 87 FLR 799 : (2001) 1 LLJ 793 : (2001) 3 PLJR 275
Workmens Compensation Act, 1923 — Section 30, 4A, 4A(3)
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 25 of 62
High Courts05 Jul 2000Dismissed
Oriental Insurance Company Ltd. and Another Vs Mostt. Sunita Devi and Others
Patna High Court · (2001) 1 PLJR 415
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Workmens Compensation Act, 1923 — Section 30, 4, 4A, 4A(3)
High Courts04 Jul 2000Dismissed
Ramadhar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 351
Industrial Disputes Act, 1947 — Section 10, 10(1)(c)
High Courts04 Jul 2000Allowed
Birendra Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 129
Penal Code, 1860 (IPC) — Section 302
High Courts04 Jul 2000Dismissed
Sheo Behari Rai Vs The State of Bihar and Another
Patna High Court · (2000) 4 PLJR 764
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 147, 302, 32, 326, 34
High Courts04 Jul 2000Allowed
Raghu Nandan Ram Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2132 : (2001) 1 PLJR 37
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398Forest Act, 1927 — Section 52
High Courts04 Jul 2000Allowed
Bihar Foundry and Casting Limited Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2215 : (2001) 1 PLJR 258
High Courts04 Jul 2000Allowed
Smt. Vigyanti Devi Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 138
High Courts03 Jul 2000Allowed
Anju Das and Others Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 42 : (2000) 48 BLJR 1651 : (2000) 3 PLJR 703
Patna Regional Development Authority (Disposal of Land) Rules, 1978 — Rule 17
High Courts03 Jul 2000Allowed
Raj Mangal Prasad Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 131
High Courts03 Jul 2000Allowed
Anju Das and others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 703
High Courts03 Jul 2000
Dasrath Prasad Pandey, Devendra Kumar Pandey @ Saheb and Surendra Singh Vs The State of Bihar and Chandra Shekhar Sharma
Patna High Court · (2000) 4 PLJR 727
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts03 Jul 2000
Kumar Vijoy Singh and Another Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 794
High Courts30 Jun 2000Dismissed
Lucky Medicine Distributors and Another Vs State of Bihar and Another
Patna High Court · (2000) 06 PAT CK 0048
High Courts30 Jun 2000Allowed
Jokhu Sahani Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 220
Constitution of India, 1950 — Article 14, 16
High Courts30 Jun 2000Dismissed
Dhrupjee Prasad and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 432 : (2001) 4 RCR(Civil) 603
High Courts29 Jun 2000
Prem Kumar Jha Vs The Chancellor of University and Others
Patna High Court · (2000) 3 PLJR 397
High Courts29 Jun 2000
Md. Daud and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 94
High Courts29 Jun 2000Allowed
Steel Authority of India Ltd., Bokaro Vs Ispat Engineering and Foundry Works, Bokaro
Patna High Court · AIR 2000 Patna 304 : (2000) 48 BLJR 1895 : (2001) 1 PLJR 474
Arbitration Act, 1940 — Section 16
High Courts29 Jun 2000Allowed
Ram Awadhesh Sharma Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 83
Constitution of India, 1950 — Article 14