COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 27 of 62

High Courts26 Jun 2000Dismissed

Vivek Arora and Another Vs Patna Regional Development Authority and Others

Patna High Court · (2000) 3 BLJR 1669

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Bihar Regional Development Authorities Act, 1981 — Section 37(2), 54

High Courts26 Jun 2000Allowed

Pulak Enterprises Vs The Bihar State Electricity Board and Others

Patna High Court · (2000) 3 PLJR 552

Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 18, 49, 49(3), 51, 59

High Courts26 Jun 2000Allowed

Shri Baldeo Mandal Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1649

High Courts26 Jun 2000Dismissed

Prof. Ranjit Singh Gandhi and Others Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 501

Bihar State Universities Act, 1976 — Section 64, 67, 76Constitution of India, 1950 — Article 246, 254Patna University Act, 1976 — Section 64

High Courts26 Jun 2000Allowed

Md. S. Imam Vs Rai Bharat Kumar and Others

Patna High Court · AIR 2000 Patna 321 : (2000) 48 BLJR 1823 : (2000) 3 PLJR 675

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3), Order 22 Rule 4(4)

High Courts26 Jun 2000

Mcdowell and C. Ltd., Etc. Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1847 : (2000) 3 PLJR 475

Bihar and Orissa Excise Act, 1915 — Section 27, 28, 38

High Courts26 Jun 2000Allowed

Jawahar Lal Ram and Another Vs Bihar College Service Commission and Others

Patna High Court · (2000) 3 BLJR 1735 : (2000) 4 PLJR 478

High Courts26 Jun 2000Dismissed

Jagdish Pandey and Others Vs State of Bihar

Patna High Court · (2000) 3 BLJR 1715

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 164Penal Code, 1860 (IPC) — Section 109, 302, 34, 440

High Courts26 Jun 2000Dismissed

Ashutosh Kumar Vinayak and Others Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 495

Criminal Procedure Code, 1973 (CrPC) — Section 25(3)

High Courts26 Jun 2000Allowed

Sudhir Prasad Singh and Others Vs Rajendra Agriculture University and Others

Patna High Court · (2000) 3 PLJR 765

High Courts26 Jun 2000

Shambhu Mishra and Others Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 488

High Courts23 Jun 2000Dismissed

Vivek Arora and Another Vs The Patna Regional Development Authority and Others

Patna High Court · (2000) 4 PLJR 530

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 99Transfer of Property Act, 1882 — Section 108

High Courts23 Jun 2000Allowed

Suresh Ram and Others Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 391

Bihar Regional Development Authorities Act, 1981 — Section 65Constitution of India, 1950 — Article 226, 227

High Courts23 Jun 2000

Smt. Pratibha Singh Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 50

High Courts23 Jun 2000Allowed

Chitranjan Singh Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1816 : (2000) 4 PLJR 133

High Courts23 Jun 2000

Shiv Shankar Prasad Mahaseth @ Shiv Shankar Mahaseth Vs The State of Bihar and Another

Patna High Court · (2000) 4 PLJR 80

Criminal Procedure Code, 1973 (CrPC) — Section 174, 195, 195(1)(a)Penal Code, 1860 (IPC) — Section 474

High Courts23 Jun 2000Dismissed

Shiv Jatan Pandey and Others Vs State of Bihar

Patna High Court · (2000) 2 BLJR 1576

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34

High Courts23 Jun 2000

Balram Prasad Sinha Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1798 : (2000) 4 PLJR 697

High Courts23 Jun 2000Allowed

Md. Muslim Hussain Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1769 : (2000) 4 PLJR 102

High Courts23 Jun 2000Allowed

Smt. Indua Prakash and Another Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1713 : (2000) 4 PLJR 316