High Courts23 Jun 2000
Rajendra Kamti and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 685
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 28 of 62
High Courts23 Jun 2000
Tripurari Kumar Mishra and Bidhan Chandra Mishra @ Sanjai Kumar Mishra Vs The State of Bihar and Ram Narain Beyash
Patna High Court · (2000) 4 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 313, 397, 401Penal Code, 1860 (IPC) — Section 405, 406, 419, 420
High Courts23 Jun 2000Allowed
Ramesh Chandra Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1646 : (2000) 3 PLJR 394
Constitution of India, 1950 — Article 309
High Courts22 Jun 2000Dismissed
Nitya Nand Singh and etc. Vs State of Bihar
Patna High Court · (2000) CriLJ 5087
Criminal Procedure Code, 1973 (CrPC) — Section 197, 319, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 471
High Courts22 Jun 2000
Oriental Insurance Company Vs Malti Kuer and Others
Patna High Court · (2001) 3 PLJR 234
Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Jun 2000Dismissed
Chandu Mahato Vs State of Bihar
Patna High Court · (2000) 48 BLJR 2356 : (2000) CriLJ 4472
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts21 Jun 2000Allowed
Shri Baldeo Mandal Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 682
High Courts21 Jun 2000Dismissed
Uttama Devi Vs Union of India and Others
Patna High Court · (2000) 4 PLJR 585
High Courts21 Jun 2000
Baleshwar Prasad Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 396
High Courts14 Jun 2000Dismissed
Shri Binay Krishna and Another Vs Raj Kumar Prasad (since deceased) and Others
Patna High Court · (2000) 3 PLJR 276
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 5 Rule 21
High Courts05 Jun 2000Allowed
Alok Prasad Verma Vs Union of India (UOI) and Others
Patna High Court · (2000) 06 PAT CK 0035
High Courts30 May 2000Allowed
Sanjay Kumar Vs The state of Bihar and Others
Patna High Court · (2000) 4 PLJR 30
Constitution of India, 1950 — Article 14University Grants Commission Act, 1956 — Section 3
High Courts28 May 2000Dismissed
Ram Pravesh Agrawal Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2109
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 379
High Courts28 May 2000Dismissed
Surendra Singh Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 112
Bihar and Orissa Municipal Act, 1922 — Section 390CConstitution of India, 1950 — Article 243(U), 243(ZF)
High Courts25 May 2000Allowed
Mostt. Pramila Devi, Etc. Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1783 : (2001) 2 PLJR 195
Constitution of India, 1950 — Article 14, 16, 38, 39, 41
High Courts25 May 2000
Ram Lakhan Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 BLJR 1863 : (2000) 3 PLJR 337
Constitution of India, 1950 — Article 311
High Courts25 May 2000Allowed
Jaimani Devi Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 672
High Courts25 May 2000Allowed
Dudhnath Tiwari Vs Jai Prakash University and Others
Patna High Court · (2000) 3 PLJR 744
Bihar State Universities (Amendment) Act, 1993 — Section 15Bihar State Universities Act, 1976 — Section 70B
High Courts19 May 2000
Amin Ansari Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 722
High Courts19 May 2000Allowed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 81
Bihar State Universities Act, 1976 — Section 35Constitution of India, 1950 — Article 14, 16