CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2000

COURT ARCHIVE

Patna High Court judgments, 2000

1,240 judgments · page 29 of 62

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts19 May 2000Allowed

Laljee Yadav Vs State of Bihar and Others

Patna High Court · (2000) 05 PAT CK 0077

Read judgment
High Courts19 May 2000Allowed

Bihari Prasad Singh @ Bihari Babu Vs The State of Bihar and Most. Sumitra Devi

Patna High Court · (2001) 1 PLJR 492

Criminal Procedure Code, 1973 (CrPC) — Section 247, 247(4), 247(5), 256, 258Penal Code, 1860 (IPC) — Section 420
Read judgment
High Courts19 May 2000Dismissed

Munni Devi Vs State of Bihar

Patna High Court · (2000) 3 PLJR 770

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts19 May 2000

Shahnaz Bano @ Shahnaz Khan Vs Perves Ahmad Khan and Others

Patna High Court · AIR 2000 Patna 326 : (2000) 4 PLJR 690

Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(2), 4
Read judgment
High Courts19 May 2000Dismissed

Sagar Suman Vs The State of Bihar and Another

Patna High Court · (2001) 1 PLJR 463

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 406, 415, 420
Read judgment
High Courts19 May 2000Dismissed

Kumar Bishwa Nath Singh Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 227 : (2001) 49 BLJR 570 : (2000) 3 PLJR 749

Constitution of India, 1950 — Article 226
Read judgment
High Courts19 May 2000Dismissed

Jaan Mohammad @ Geinivin Daubin and Sheela Bhatt Vs The Union of India and State of Bihar

Patna High Court · (2000) 4 PLJR 487

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Customs Act, 1962 — Section 108, 11, 110
Read judgment
High Courts19 May 2000Dismissed

Bikaner-Assam Road India Lines Ltd. Vs The Union of India (UOI) and Others

Patna High Court · (2000) 3 PLJR 614

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110(1), 110(2), 124, 153General Clauses Act, 1897 — Section 27
Read judgment
High Courts18 May 2000Allowed

Madan Mohan Choudhary Vs The High Court of Judicature at Patna

Patna High Court · (2000) 05 PAT CK 0056

Read judgment
High Courts18 May 2000Allowed

Ajay Kumar and etc. Vs Girijanand Prasad and Another

Patna High Court · (2001) CriLJ 2014 : (2000) 4 PLJR 504 : (2001) 3 RCR(Criminal) 320

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 365, 368
Read judgment
High Courts17 May 2000Allowed

State of Bihar Vs Ramlu Pandit and Another

Patna High Court · (2000) 2 BLJR 1482

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 354
Read judgment
High Courts17 May 2000Allowed

Kelia Oraon Vs State of Bihar

Patna High Court · (2001) 1 BLJR 386

Penal Code, 1860 (IPC) — Section 302, 304, 323, 337, 34
Read judgment
High Courts17 May 2000Dismissed

Life Insurance Corporation of India and Another Vs Maharajadhiraj Rameshwar Singh Charitable Trust

Patna High Court · (2000) 05 PAT CK 0044

Read judgment
High Courts17 May 2000Dismissed

Rajendra Sharma and Others Vs State of Bihar and Others

Patna High Court · AIR 2001 Patna 92

Motor Vehicles Act, 1988 — Section 86(5)
Read judgment
High Courts17 May 2000Dismissed

All India Kerosene Dealers Federation Vs The Union of India and Others

Patna High Court · (2000) 4 PLJR 443

Limitation Act, 1963 — Section 5
Read judgment
High Courts17 May 2000Dismissed

Deo Kumar Singh Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 633

Read judgment
High Courts17 May 2000Allowed

National Insurance Company Ltd. Vs Sitaram Agrawal and Others

Patna High Court · (2000) 3 PLJR 708

Motor Vehicles Act, 1988 — Section 95(2)
Read judgment
High Courts16 May 2000

Anju Kumari Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 124

Read judgment
High Courts16 May 2000Allowed

Sarjug Singh and Others Vs Ram Murat Singh and Others

Patna High Court · (2000) 3 PLJR 773

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
Read judgment
High Courts16 May 2000Allowed

Chandra Mani Prasad Sahi Vs B. R. A. Bihar University. and Others

Patna High Court · (2000) 05 PAT CK 0023

Constitution of India, 1950 — Article 11, 14
Read judgment
Previous1…2728293031…62Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions