High Courts10 May 2000Dismissed
Oriental Insurance Co. Ltd. Vs Archana Rajan and Others
Patna High Court · (2001) ACJ 801 : (2001) 1 PLJR 163
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 31 of 62
High Courts10 May 2000Allowed
Lalu Prasad alias Lalu Prasad Yadav Vs State of Bihar
Patna High Court · (2000) 05 PAT CK 0033
High Courts10 May 2000
Bihar Rajya Sahakarita Prabandhak Sangh Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 322
Constitution of India, 1950 — Article 226
High Courts09 May 2000Allowed
Dr. Uma Shankar Verma Vs The Birsa Agriculture University and Others
Patna High Court · (2000) 2 BLJR 1478
Constitution of India, 1950 — Article 14, 16
High Courts09 May 2000Dismissed
Dr. Rajesh Narayan Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1500 : (2000) 4 PLJR 415
High Courts09 May 2000Allowed
Sri Manan Singh Vs The B.N. Mandal University and Others
Patna High Court · (2000) 4 PLJR 127
High Courts09 May 2000Dismissed
Dr. Rajesh Narayan Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 415
High Courts08 May 2000
Sahdeo Mahto and Others Vs The State of Bihar
Patna High Court · (2001) 1 PLJR 774
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 34
High Courts08 May 2000
Ajoy Kumar Verma Vs Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 1906 : (2000) 3 PLJR 331
High Courts08 May 2000Allowed
Chandrakalo Devi Vs The Union of India (UOI) and Others
Patna High Court · (2002) 1 PLJR 772
Railway Services (Pension) Rules, 1993 — Rule 92
High Courts08 May 2000
Smt. Bimla Devi Saraf Vs Thakur Gopinath Jee and Others
Patna High Court · (2000) 05 PAT CK 0049
High Courts07 May 2000Allowed
Amarnath Saw Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1659
Partition Act, 1893 — Section 4Penal Code, 1860 (IPC) — Section 323, 324, 34, 341
High Courts06 May 2000Dismissed
Umesh Kumar Singh Vs The State of Bihar and Baidya Nath Rajak
Patna High Court · (2001) 1 PLJR 458
Penal Code, 1860 (IPC) — Section 161, 197, 406, 420
High Courts05 May 2000Allowed
All Nagar Prakhand Matsya Jiwi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 896
Bihar Land Reforms Act, 1950 — Section 13Constitution of India, 1950 — Article 14, 19
High Courts05 May 2000Dismissed
Haricharan Chamar and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1404 : (2000) 4 PLJR 708
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 18, 4, 5
High Courts05 May 2000Dismissed
Umesh Kumar Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1397 : (2000) 2 PLJR 894
Constitution of India, 1950 — Article 19, 39
High Courts04 May 2000Allowed
Ganesh Sao and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1976
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 380
High Courts04 May 2000Dismissed
B.K. Jaiswal and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 463 : (2006) 143 STC 648
Income Tax Act, 1961 — Section 206C
High Courts04 May 2000Allowed
Sundarpati Kuer and Others Vs Smt. Shanti Devi and Others
Patna High Court · (2000) 3 PLJR 486
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(13)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 May 2000Allowed
Dr. Mithilesh Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 604
Bihar Pension Rules, 1950 — Rule 43