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Patna High Court judgments, 2000

1,240 judgments · page 26 of 62

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High Courts29 Jun 2000Dismissed

Rambha Devi Vs State of Bihar and Another

Patna High Court · (2000) 3 BLJR 2105

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts28 Jun 2000

Mamta Varma Vs Dr. Jay Prakash Varma

Patna High Court · (2000) 3 PLJR 737

Hindu Marriage Act, 1955 — Section 13, 9
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High Courts28 Jun 2000Dismissed

J.N. Singh Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 2297 : (2000) 4 PLJR 785

Constitution of India, 1950 — Article 226, 227
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High Courts28 Jun 2000Dismissed

Patna Municipal Corporation Vs Kalawati Devi and Others

Patna High Court · (2001) ACJ 2074 : (2000) 48 BLJR 1739

Motor Vehicles Act, 1988 — Section 140
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High Courts28 Jun 2000

Subhadra Sinha Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 129

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High Courts28 Jun 2000

Manager of Kargali Colliery Vs The State of Bihar and Others

Patna High Court · AIR 2001 Patna 10 : (2000) 3 PLJR 758

Standards of Weights and Measures (Enforcement) Act, 1985 — Section 2, 24
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High Courts28 Jun 2000Dismissed

S.K.G. Consolidated Ltd. Vs State of Bihar and Others

Patna High Court · (2001) 3 LLJ 944 : (2000) 4 PLJR 187

Industrial Disputes Act, 1947 — Section 25N
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High Courts28 Jun 2000

Surendra Prasad Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 484

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High Courts27 Jun 2000Allowed

Chandan Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 362

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High Courts27 Jun 2000Allowed

Shri. Shambhunath Prasad Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 358

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High Courts27 Jun 2000Dismissed

Satyendra Kumar Sinha Vs State of Bihar

Patna High Court · (2000) 2 BLJR 1620 : (2000) 3 PLJR 695

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
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High Courts27 Jun 2000Allowed

Suresh Sahu and Others Vs State of Bihar

Patna High Court · (2000) 3 BLJR 2336

Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
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High Courts27 Jun 2000Allowed

Kamal Mandal and Others Vs Sri Ragho Mandal and Others

Patna High Court · (2000) 3 BLJR 2172

Limitation Act, 1963 — Article 113
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High Courts27 Jun 2000Allowed

Tara Devi Jain Vs Paban Kumar Agarwala and Others

Patna High Court · (2000) 3 PLJR 739

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A
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High Courts27 Jun 2000Allowed

Ramesh Chandra Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 394

Bihar Fire Service Act, 1948 — Section 22Constitution of India, 1950 — Article 309
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High Courts27 Jun 2000Allowed

Arun Kumar Srivastava Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 500

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High Courts26 Jun 2000Dismissed

Ashirvad Enterprises (P) Ltd. Vs The Commissioner of Comm. Taxes and Others

Patna High Court · (2000) 3 PLJR 469

Bihar Finance Act, 1981 — Section 23A, 33(1), 58Bihar Sales Tax Rules, 1959 — Rule 31CBihar Sales Tax Rules, 1983 — Rule 45
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High Courts26 Jun 2000

Central Coal Fields Ltd. Vs Union of India and Another

Patna High Court · (2000) 4 PLJR 126

Civil Procedure Code, 1908 (CPC) — Section 80Railway Claims Tribunal Act, 1987 — Section 24Railways Act, 1989 — Section 78(B)
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High Courts26 Jun 2000

Smt. Bela Pandey Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 836

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High Courts26 Jun 2000Dismissed

Sukhdeo Sao and Others Vs The State of Bihar and Others

Patna High Court · (2000) 3 PLJR 764

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