High Courts25 Jul 2000Dismissed
Sitanshu Bhushan Verma and Others Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 587
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 21 of 62
High Courts24 Jul 2000Dismissed
Amresh Prasad Singh and Others Vs Awadh Kishore Verma and Others
Patna High Court · (2000) 3 BLJR 1886
Bihar Money Lenders Act, 1974 — Section 12
High Courts24 Jul 2000Allowed
Diwakar Prasad Vs Nalanda Gramin Bank and Another
Patna High Court · (2000) 3 BLJR 1991
Constitution of India, 1950 — Article 14
High Courts24 Jul 2000Dismissed
Gilbert Tigga Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 108
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Jul 2000Allowed
Manoj Kumar Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1279 : (2000) 4 PLJR 73
High Courts24 Jul 2000Allowed
Arun Kumar Verma and Another Vs Reshmi Devi
Patna High Court · (2000) 4 PLJR 497
High Courts21 Jul 2000Allowed
Bishundeo Mandal Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 383
High Courts21 Jul 2000Allowed
Deonath Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 244
High Courts21 Jul 2000Allowed
Shankar Shukla Vs State and Others
Patna High Court · (2001) 2 BLJR 1086 : (2000) 3 PLJR 839
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16
High Courts21 Jul 2000
Kailash Singh Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 1927 : (2001) 88 FLR 135 : (2001) 3 LLJ 815 : (2000) 4 PLJR 657
High Courts21 Jul 2000Dismissed
Subhash Mahto Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 282 : (2001) CriLJ 1094 : (2000) 4 PLJR 258
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 209, 209, 309Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts21 Jul 2000
Ujjal Mandal and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1726
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 302, 304B, 34
High Courts21 Jul 2000
Karunakar Choudhary Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 125
High Courts20 Jul 2000
Ram Nandan Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 53
High Courts20 Jul 2000
Bihar State Industrial Development Corporation Ltd. and Others Vs Dharmaraj Pandey and Others
Patna High Court · (2001) 49 BLJR 101 : (2001) 88 FLR 897 : (2002) 4 LLJ 388 : (2000) 4 PLJR 795
Companies Act, 1956 — Section 617
High Courts20 Jul 2000Allowed
Jireshwar Mahto and Another Vs Mathura Singh and Another
Patna High Court · (2001) 1 BLJR 344
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401
High Courts20 Jul 2000Dismissed
Shyam Babu Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1955 : (2001) 2 PLJR 161
Constitution of India, 1950 — Article 226
High Courts20 Jul 2000Allowed
Braj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 411
High Courts20 Jul 2000
Sheorati Devi Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1708 : (2001) CriLJ 2750
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 464, 464(2)Penal Code, 1860 (IPC) — Section 109, 149, 302, 324, 337
High Courts19 Jul 2000Allowed
M/s. Steel Authority of India Ltd., B.S. City, Bokaro Vs M/s. Ispat Engineering and Foundry Works, B.S. City, Bokaro
Patna High Court · (2000) 07 PAT CK 0110
Arbitration Act, 1940 — Section 29, 30(c), 8, 8(c)Civil Procedure Code, 1908 (CPC) — Section 107