High Courts22 Nov 2000Dismissed
Smt. Kumari Rekha Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 720
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 5 of 62
High Courts22 Nov 2000
Birbal Sharma Vs State of Bihar and Others
Patna High Court · (2000) 11 PAT CK 0011
High Courts21 Nov 2000Dismissed
Hansraj Singh and Rajnath Singh Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2425
Railway Property (Unlawful Possession) Act, 1966 — Section 3, 4
High Courts21 Nov 2000Dismissed
Ramchandra Choudhary Vs Union of India (UOI)
Patna High Court · (2003) 90 ECC 442 : (2002) 141 ELT 35 : (2001) 2 PLJR 450
High Courts20 Nov 2000Dismissed
Arun Kumar Gupta and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2429 : (2002) 2 PLJR 294
Penal Code, 1860 (IPC) — Section 325
High Courts20 Nov 2000Dismissed
Mahendra Poddar Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2427
Arms Act, 1959 — Section 25, 26
High Courts20 Nov 2000Dismissed
State of Bihar Vs Ramashankar Tiwari and Others
Patna High Court · (2001) 1 BLJR 95
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Evidence Act, 1872 — Section 114
High Courts20 Nov 2000Dismissed
Chunda Hansda Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2372
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 337
High Courts20 Nov 2000Allowed
Suresh Prasad Singh Vs The State of Bihar
Patna High Court · (2001) 1 BLJR 371
Criminal Procedure Code, 1973 (CrPC) — Section 262, 265, 313, 326Essential Commodities Act, 1955 — Section 7
High Courts17 Nov 2000Allowed
Shweta Bhardwaj Vs Vivek Bhardwaj
Patna High Court · (2000) 11 PAT CK 0049
Hindu Marriage Act, 1955 — Section 13
High Courts17 Nov 2000Dismissed
Ram Badan Pd. @ Ram and Badan Pd. Yadav Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 68
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 9A
High Courts17 Nov 2000Dismissed
Arun Kumar Jaiswal Vs Union of India and Others
Patna High Court · (2000) 11 PAT CK 0015
Constitution of India, 1950 — Article 311(2)
High Courts16 Nov 2000
Commissioner of Income Tax and Another Vs Prabhat Zarda Factory
Patna High Court · (2001) 248 ITR 447 : (2001) 116 TAXMAN 288
Income Tax Act, 1961 — Section 176
High Courts14 Nov 2000Allowed
Raj Kumar Jaiswal Vs Smt. Mamta Jaiswal
Patna High Court · (2001) 1 PLJR 456
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts14 Nov 2000
Ajanta Construction Company Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 452
Arbitration Act, 1940 — Section 20, 37, 37(1)
High Courts14 Nov 2000Dismissed
Vinod Kumar Mishra and Others Vs The Samastipur Kshetriya Gramin Bank and Others
Patna High Court · (2000) 3 BLJR 2348 : (2001) 1 PLJR 614
High Courts14 Nov 2000Dismissed
Jaikant Sharma Vs Aruna Kumari Sharma
Patna High Court · (2001) 1 PLJR 122
Hindu Marriage Act, 1955 — Section 13, 25, 9
High Courts14 Nov 2000Dismissed
Chowa Gope and Others Vs Nanhak Yadav
Patna High Court · (2001) 1 PLJR 121
Bihar Money Lenders Act, 1974 — Section 12, 4, 8Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188, 420
High Courts14 Nov 2000Dismissed
Vinoy Kumar Mishra and Others Vs The Samastipur Kshetriya Gramin Bank and Others
Patna High Court · (2000) 1 PLJR 614
High Courts14 Nov 2000Dismissed
Raj Kishore Upadhya Vs Bihar State of Religious Trust and Others
Patna High Court · (2001) 1 BLJR 275 : (2001) 1 PLJR 281
Hindu Religious Trust Act — Section 2(1)