High Courts07 Dec 2000
Anjali Majee Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 488
Navodaya Vidyalaya Samiti Recruitment (Revised) Rules, 1995 — Rule 2
COURT ARCHIVE
Patna High Court judgments, 2000
1,240 judgments · page 3 of 62
High Courts07 Dec 2000Dismissed
Ram Krishna Mandal Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0043
High Courts06 Dec 2000Allowed
Shyam Sunderi Devi Vs The State of Bihar and Others
Patna High Court · (2001) 1 BLJR 369 : (2001) 1 PLJR 272
High Courts06 Dec 2000Dismissed
Bedamo Devi Vs The Managing Director
Patna High Court · (2001) 2 BLJR 874 : (2001) 2 PLJR 56
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts06 Dec 2000Dismissed
Ram Awatar Prasad Vs Harkhen Kumar Jain and Others
Patna High Court · (2000) 12 PAT CK 0020
High Courts06 Dec 2000Allowed
Ramotar Yadav and Others and Ajaz Haider Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 266
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(4), 33, 34, 34(2), 34(3)
High Courts05 Dec 2000
Bihar Engineering Services Assn. and Others (in 8191), Shrawan Kumar Pandey and Others (in 8555), Basant Kumar Mehta (in 11292)@ Vs The State of Bihar and Others
Patna High Court · (2000) 12 PAT CK 0063
High Courts05 Dec 2000Dismissed
Smt. Sadhna Srivastava Vs Jai Prakash Srivastava
Patna High Court · (2001) 3 PLJR 246
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4), 488
High Courts05 Dec 2000Allowed
Miss Rafat Batul and Another Vs The Lalit Narayan Mithila University and Others
Patna High Court · (2001) 1 BLJR 428 : (2001) 1 PLJR 521
Dentists Act, 1948 — Section 11, 15(3)
High Courts05 Dec 2000Allowed
Nandlal Pandey and Another Vs Bishwanath Pandey and Another
Patna High Court · (2001) 1 PLJR 204
High Courts05 Dec 2000Dismissed
Kishore Kumar Mishra and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 68 : (2001) 2 PLJR 45
High Courts04 Dec 2000
Surendra Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 148
High Courts01 Dec 2000Dismissed
Raja Ram Singh and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 74
High Courts01 Dec 2000Dismissed
National Insurance Company Ltd. Vs Surendra Prasad Singh and Others
Patna High Court · (2001) 1 BLJR 280
High Courts01 Dec 2000Allowed
Kalawati Devi @ Kalawati Kuar and Others Vs Madhuri Devi and Others
Patna High Court · (2000) 12 PAT CK 0024
High Courts01 Dec 2000Dismissed
Manoj Kant Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 262
High Courts01 Dec 2000Dismissed
Shiva Shankar Singh Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 76
Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts01 Dec 2000Dismissed
Uttam Singh Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 63
Penal Code, 1860 (IPC) — Section 363, 363A
High Courts30 Nov 2000Dismissed
Raja Singh and Others Vs The State of Bihar
Patna High Court · (2001) 1 BLJR 299
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 324
High Courts30 Nov 2000Dismissed
Anu Prakash Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 218