COURT ARCHIVE

Patna High Court judgments, 1982

166 judgments · page 9 of 9

High Courts04 Feb 1982Allowed

Sobha Jain and Another Vs Bihar State Tribal Co-operative Development Corporation Ltd., Ranchi and Others

Patna High Court · (1983) ACJ 327 : AIR 1983 Patna 39 : (1986) 59 CompCas 115

Motor Vehicles Act, 1939 — Section 110A, 110B, 95(2), 96(1)

High Courts04 Feb 1982Allowed

Patna High Court · AIR 1982 Patna 122 : (1982) 30 BLJR 238

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

High Courts28 Jan 1982

Patna High Court · (1983) PLJR 131

High Courts27 Jan 1982

Patna High Court · (1983) 144 ITR 866 : (1984) 16 TAXMAN 415

Income Tax Act, 1922 — Section 54, 59B

High Courts15 Jan 1982Dismissed

Patna High Court · AIR 1982 Patna 190 : (1982) 30 BLJR 309

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 13Contract Act, 1872 — Section 3

High Courts05 Jan 1982

Patna High Court · (1982) 30 BLJR 184 : (1998) PLJR 228 : (1982) PLJR 228

Constitution of India, 1950 — Article 311