High Courts26 Mar 1982Allowed
State of Bihar and Others Vs Mansoor Alam Khan and Another
Patna High Court · AIR 1983 Patna 6 : (1982) 30 BLJR 307 : (1982) PLJR 262
Civil Procedure Code, 1908 (CPC) — Section 115, 2
COURT ARCHIVE
Patna High Court judgments, 1982
166 judgments · page 8 of 9
High Courts25 Mar 1982Allowed
Raghunandan Prasad Vs Ajodhya Prasad
Patna High Court · AIR 1982 Patna 212 : (1982) 30 BLJR 392 : (1982) PLJR 48
Arbitration Act, 1940 — Section 30Limitation Act, 1963 — Article 119
High Courts22 Mar 1982Allowed
Puranmal Vs The State of Bihar
Patna High Court · (1983) PLJR 72
Criminal Procedure Code, 1973 (CrPC) — Section 48Essential Commodities Act, 1955 — Section 7
High Courts19 Mar 1982Dismissed
Jiba Devi and Others Vs Satya Nand Roy and Others
Patna High Court · AIR 1982 Patna 177 : (1982) 30 BLJR 385 : (1982) PLJR 360
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 2(11)Hindu Succession Act, 1956 — Section 6
High Courts15 Mar 1982Allowed
Maya Devi and Others Vs Bhishma Sharma and Others
Patna High Court · AIR 1982 Patna 139 : (1982) 30 BLJR 430 : (1982) PLJR 101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28, 100
High Courts15 Mar 1982Dismissed
Badri Narain Prasad Sah and Others Vs Bansidhar Prasad and Others
Patna High Court · AIR 1982 Patna 138 : (1982) 30 BLJR 428 : (1982) PLJR 283
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4
High Courts12 Mar 1982Allowed
Shiv Shankar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 141 : (1982) 30 BLJR 431 : (1982) PLJR 331
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts03 Mar 1982Dismissed
Nawal Kishore Prasad Sinha and etc. Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 8 : (1982) 30 BLJR 499 : (1998) PLJR 377 : (1982) PLJR 377
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 14
High Courts03 Mar 1982Allowed
H.S. Grover Vs N.I.F.F.T. and Others
Patna High Court · (1983) 31 BLJR 210
Arbitration Act, 1940 — Section 2, 21, 33, 41, 9Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Mar 1982
Binod Anand Lakra Vs Smt. Belulah Lakra and Another
Patna High Court · AIR 1982 Patna 213 : (1982) 30 BLJR 372 : (1982) PLJR 314
Divorce Act, 1869 — Section 10, 7Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13
High Courts26 Feb 1982
Jai Prakash Sah Vs State of Bihar
Patna High Court · (1982) 30 BLJR 441 : (1982) PLJR 325
High Courts19 Feb 1982Dismissed
Garib Mahto and another Vs Girija Devi and Others
Patna High Court · (1982) PLJR 142
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 9 Rule 13
High Courts19 Feb 1982Dismissed
Sarjug Devi and Another Vs Bhamar Lal Pugalia
Patna High Court · AIR 1982 Patna 180 : (1982) PLJR 441
Transfer of Property Act, 1882 — Section 67, 68(1)
High Courts18 Feb 1982Dismissed
Ram Swaroop Singh and Others Vs Badri Narain Singh and Others
Patna High Court · AIR 1982 Patna 206 : (1982) 30 BLJR 466 : (1982) PLJR 301
Limitation Act, 1963 — Article 142, 65
High Courts18 Feb 1982Allowed
Barakar Engineering and Foundry Works Ltd. Vs Union of India (UOI)
Patna High Court · (1982) ACJ 527 : AIR 1982 Patna 140 : (1982) 30 BLJR 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Railways Act, 1890 — Section 80
High Courts18 Feb 1982Dismissed
Narain Sharan Sharma Vs Smt. Lalita Devi and Others
Patna High Court · AIR 1982 Patna 108 : (1982) 30 BLJR 215 : (1982) PLJR 102
Civil Procedure Code, 1908 (CPC) — Section 24Patna Municipal Corporation Act, 1951 — Section 242(5)
High Courts12 Feb 1982Allowed
Smt. Bharti Singh Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 111 : (1982) 30 BLJR 365 : (1982) PLJR 206
Bihar Cinemas (Regulation) Act, 1954 — Section 5(2)
High Courts12 Feb 1982Dismissed
Mt. Hashihan Vs Jalaluddin and Others
Patna High Court · AIR 1982 Patna 226 : (1982) 30 BLJR 410 : (1982) PLJR 463
High Courts08 Feb 1982
Upendra Kumar Joshi Vs Kesoram Industries and Cotton Mills Ltd.
Patna High Court · (1983) 54 CompCas 1
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 155(4)
High Courts05 Feb 1982Allowed
Natraj Cinema and Another Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 1
Bihar Cinemas (Regulation) Act, 1954 — Section 10, 3, 4, 5, 6Constitution of India, 1950 — Article 14, 19