COURT ARCHIVE

Patna High Court judgments, 1982

166 judgments · page 2 of 9

High Courts04 Dec 1982Allowed

Hari Prasad Jalan Vs The District Magistrate, Champaran at Motihari and Others

Patna High Court · AIR 1983 Patna 90 : (1983) PLJR 113

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(2)Constitution of India, 1950 — Article 226

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High Courts04 Dec 1982

Commissioner of Income Tax Vs Nipani Tobacco Stores

Patna High Court · (1984) 145 ITR 128

Income Tax Act, 1961 — Section 271(1)

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High Courts03 Dec 1982

State of Bihar and Others Vs Tabarak Hussain

Patna High Court · (1983) 31 BLJR 251

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 190, 20, 200Penal Code, 1860 (IPC) — Section 201, 209, 313, 363, 364

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High Courts02 Dec 1982

Additional Commissioner of Income Tax Vs Sahay Properties and Investment Co. (P) Ltd.

Patna High Court · (1983) 31 BLJR 195 : (1983) 34 CTR 382

Income Tax Act, 1961 — Section 22, 256, 29, 32, 54Transfer of Property Act, 1882 — Section 53A, 54, 55

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High Courts02 Dec 1982Dismissed

Ravi Steelways and Others Vs The Industrial Gases (Bihar) Ltd. and Others

Patna High Court · AIR 1983 Patna 248

Partnership Act, 1932 — Section 4Provincial Insolvency Act, 1920 — Section 19(3), 24, 9

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High Courts02 Dec 1982

Addl. Commissioner of Income Tax Vs Sahay Properties and Investment Co. (P.) Ltd.

Patna High Court · (1983) 144 ITR 357

Income Tax Act, 1922 — Section 22

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High Courts02 Dec 1982Allowed

Bijoy Kumar Mandal and Others Vs State of Bihar

Patna High Court · (1983) 31 BLJR 216 : (1983) PLJR 245

Criminal Procedure Code, 1973 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188

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High Courts02 Dec 1982

Ramchandra Prasad Vs Jagarnath Prasad and Others

Patna High Court · (1983) 31 BLJR 269

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 19

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High Courts02 Dec 1982Dismissed

Pandit Bimal Kumar Ishwar and Others Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 404

Bihar State Universities Act, 1976 — Section 21(d)

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High Courts01 Dec 1982

Commissioner of Income Tax Vs Sardar Bhagat Singh

Patna High Court · (1983) 142 ITR 836 : (1983) PLJR 246 : (1983) 14 TAXMAN 138

Income Tax Act, 1961 — Section 271(1)

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High Courts01 Dec 1982

COMMISSIONER OF INCOME TAX Vs BHAGAT SINGH.

Patna High Court · (1983) 35 CTR 1

Income Tax Act, 1961 — Section 256(2), 271(1)(c)

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High Courts26 Nov 1982

Ram Sewak Rai Vs Dhaneshwar Thakur and Others

Patna High Court · (1983) 31 BLJR 419 : (1983) PLJR 182

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)

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High Courts26 Nov 1982Dismissed

Jamuna Devi Vs Girija Devi and Others

Patna High Court · AIR 1983 Patna 77 : (1983) PLJR 158

Limitation Act, 1963 — Article 64

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High Courts25 Nov 1982Dismissed

Parwati Devi Vs Sachchidanand Sah

Patna High Court · AIR 1983 Patna 79 : (1983) PLJR 251

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13

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High Courts25 Nov 1982Allowed

Ram Swarath Singh and Others Vs Mithila Sharan Singh and Others

Patna High Court · AIR 1983 Patna 110

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts25 Nov 1982Dismissed

Hari Shankar Ojha Vs Shankar Lal Daga and Others

Patna High Court · AIR 1983 Patna 333

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123

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High Courts24 Nov 1982Dismissed

Jagannath Tewar Vs Dr. Gopal Prasad

Patna High Court · AIR 1983 Patna 50 : (1983) PLJR 137

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 3, 8(2), 8(3)Contract Act, 1872 — Section 65

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High Courts24 Nov 1982Allowed

Jagannath Tewari Vs Dr. Gopal Prasad

Patna High Court · (1983) 31 BLJR 17

Contract Act, 1872 — Section 65

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High Courts24 Nov 1982Allowed

Baij Nath Prasad and Another Vs Harnandan Mahto and Another

Patna High Court · AIR 1983 Patna 308 : (1983) PLJR 278

Bihar Money Lenders Act, 1938 — Section 2, 4Bihar Money Lenders Act, 1974 — Section 2, 8

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High Courts24 Nov 1982Dismissed

Chandradip Paswan and Others Vs The Chairman and Managing Director, Allahabad Bank, and Others

Patna High Court · (1983) PLJR 161

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 13Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H

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