COURT ARCHIVE

Patna High Court judgments, 1964

198 judgments · page 10 of 10

High Courts20 Jan 1964

Commissioner of Agricultural Income Tax Vs Shree Hanuman Sugar Mills Ltd.

Patna High Court · AIR 1965 Patna 58 : (1964) 54 ITR 113

Bihar Agricultural Income Tax Act, 1948 — Section 12, 13, 3Companies Act, 1913 — Section 91BTrusts Act, 1882 — Section 88

High Courts16 Jan 1964

Chouthmal Agarwalla Vs The State

Patna High Court · AIR 1965 Patna 8 : (1965) CriLJ 60

Bihar Sales Tax Act, 1959 — Section 38(2), 8Bihar Sales Tax Rules, 1959 — Rule 28(1)Penal Code, 1860 (IPC) — Section 353, 384

High Courts15 Jan 1964

Ramdeo Jha and Others Vs Narendra Narayan Mishra and Others

Patna High Court · AIR 1964 Patna 510

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 144

High Courts15 Jan 1964Allowed

Ajit Singh and Others Vs Ranchi University and Others

Patna High Court · AIR 1964 Patna 291

Constitution of India, 1950 — Article 226

High Courts13 Jan 1964Dismissed

Gauri Shanker Jha Vs Shivasati Prasad and Others

Patna High Court · AIR 1964 Patna 446 : (1964) CriLJ 439

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1, 3

High Courts13 Jan 1964Dismissed

Radhakant Jha and Another Vs Maha Jha and Others

Patna High Court · AIR 1964 Patna 347

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Section 15, 16, 9

High Courts10 Jan 1964Allowed

Union of India(UOI) Vs Nirmal Kumar Promode Kumar

Patna High Court · AIR 1964 Patna 392

Railways Act, 1890 — Section 77

High Courts10 Jan 1964Dismissed

Jagarnath Prasad Bhagat and Others Vs Sharda Devi

Patna High Court · AIR 1965 Patna 52

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 8, 50, 99

High Courts09 Jan 1964

Raghunandan Sao and Others Vs Narain Sao and Others

Patna High Court · AIR 1964 Patna 542

Arbitration Act, 1940 — Section 31, 32, 34, 39

High Courts09 Jan 1964Allowed

The New India Assurance Co. Ltd. and Others Vs Kamta Singh

Patna High Court · AIR 1965 Patna 55

Arbitration Act, 1940 — Section 34Provincial Small Cause Courts Act, 1887 — Article 34, 15, 17

High Courts08 Jan 1964Allowed

Union of India(UOI) Vs Mohammad Yattem Abdul Sattar

Patna High Court · AIR 1964 Patna 486

Railways Act, 1890 — Section 72, 80

High Courts07 Jan 1964Dismissed

Jagdeo Mahton Vs Sitaram Mahton

Patna High Court · AIR 1964 Patna 504

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62

High Courts06 Jan 1964Dismissed

Shree Bihariji Mills Ltd. Vs Union of India (UOI)

Patna High Court · AIR 1965 Patna 53

Civil Procedure Code, 1908 (CPC) — Section 20Railways Act, 1989 — Section 72

High Courts06 Jan 1964Partly Allowed

Bhalgora Coal Co. Ltd. and Others Vs Indrajit Singh and Others

Patna High Court · AIR 1964 Patna 292 : (1964) 9 FLR 213

Payment of Wages Act, 1936 — Section 15(2), 15(3), 3

High Courts04 Jan 1964Dismissed

Smt. Dular Kuer Vs Smt. Kesar Kuer and Others

Patna High Court · AIR 1964 Patna 518

Succession Act, 1925 — Section 263, 283(1)

High Courts04 Jan 1964

Chota Nagpur Banking Association Ltd. Vs Ramapati Biswas and Others

Patna High Court · AIR 1964 Patna 321

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1

High Courts02 Jan 1964Allowed

Ram Nath Modi and Others Vs Anardei Devi and Others

Patna High Court · AIR 1964 Patna 311

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146Limitation Act, 1908 — Article 181, 182, 15(1), 15(2)

High Courts01 Jan 1964Dismissed

Bihari Lall and Others Vs Bindeshwari Prasad and Others

Patna High Court · AIR 1965 Patna 107

Constitution of India, 1950 — Article 226Municipal Conduct of Business (Election of Mayor and Deputy Mayor) Rules, 1959 — Rule 6Patna Municipal Corporation Act, 1951 — Section 19, 540