High Courts14 Feb 1964Allowed
Bahela Kuer Vs Garjan Rai and Others
Patna High Court · AIR 1964 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
COURT ARCHIVE
Patna High Court judgments, 1964
198 judgments · page 9 of 10
High Courts13 Feb 1964Allowed
Arun Kumar Sinha and Others Vs The Union of India (UOI) and Others
Patna High Court · AIR 1964 Patna 338
Administration of Evacuee Property Act, 1950 — Section 24, 27, 46, 7, 7(1)Evidence Act, 1872 — Section 59, 61, 63, 63(5), 74
High Courts13 Feb 1964Partly Allowed
Bujhawan Singh and Others Vs Mt. Shyama Devi and Others
Patna High Court · AIR 1964 Patna 301
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 32(5), 35, 50Limitation Act, 1963 — Article 63, 64
High Courts13 Feb 1964Dismissed
Satish Chandra Gorai and Others Vs Smt. Binapani Gorai
Patna High Court · AIR 1964 Patna 473
Hindu Succession Act, 1956 — Section 15
High Courts12 Feb 1964Allowed
Smt. Chapala Devi Vs Rakhal Chandra Sen Gupta and Others
Patna High Court · AIR 1964 Patna 363
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Transfer of Property Act, 1882 — Section 108, 51
High Courts04 Feb 1964Allowed
Ganga Ram Vs The Union of India (UOI)
Patna High Court · AIR 1964 Patna 444
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 123, 124
High Courts04 Feb 1964
Raju @ Rajendra Mahto Vs The State
Patna High Court · (1964) CriLJ 107
Penal Code, 1860 (IPC) — Section 302, 323
High Courts03 Feb 1964Allowed
Saileshwar Lakhaiyar Vs Kanti Kumar Sinha
Patna High Court · AIR 1965 Patna 238
Civil Procedure Code, 1908 (CPC) — Section 11, 51
High Courts03 Feb 1964Dismissed
Smt. Chapala Devi Vs Rakhal Chandra Sen Gupta
Patna High Court · AIR 1964 Patna 525
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 38
High Courts03 Feb 1964
Ramjanam Singh and Another Vs Ramanand Singh and Others
Patna High Court · AIR 1965 Patna 72
High Courts31 Jan 1964Dismissed
Tara Singh Vs Surjadeo Singh and Others
Patna High Court · AIR 1964 Patna 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1
High Courts31 Jan 1964Dismissed
Yugal Kishore Sinha Vs Nagendra Prasad Yadav
Patna High Court · AIR 1964 Patna 543
Constitution of India, 1950 — Article 102(1)Representation of the People Act, 1951 — Section 7
High Courts30 Jan 1964Allowed
Smt. Chapala Debi Vs Rakhal Chandra Sen Gupta
Patna High Court · AIR 1964 Patna 395
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 2
High Courts27 Jan 1964
KIRKEND COAL CO. Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1964) 52 ITR 953
Income Tax Act, 1961 — Section 28, 28(1)(c), 66(1)
High Courts27 Jan 1964Allowed
Saroj Kumar Banerjee and Others Vs Gaya Sugar Mills Ltd.
Patna High Court · AIR 1964 Patna 352
Companies Act, 1913 — Section 191
High Courts27 Jan 1964Allowed
The State of Bihar Vs Bhagwan Sah
Patna High Court · AIR 1964 Patna 484
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 11, 25, 54, 9
High Courts27 Jan 1964
Baidyanath Prasad Vs Awadhesh Singh and Others
Patna High Court · AIR 1964 Patna 358 : (1964) CriLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 439Probation of Offenders Act, 1958 — Section 11(2), 3, 4
High Courts22 Jan 1964Allowed
Bharat Electrical Stores and Another Vs Union of India (UOI)
Patna High Court · AIR 1964 Patna 540
Railways Act, 1890 — Section 75
High Courts22 Jan 1964Dismissed
Mt. Khatrani Kuer Vs Smt. Tapeshwari Kuer
Patna High Court · AIR 1964 Patna 261
Hindu Womens Right to Property Act, 1937 — Section 3(1), 3(2), 3(3)
High Courts22 Jan 1964
SHANKAR LAL KEJRIWAL Vs COMMISSIONER OF Income Tax, PATNA.
Patna High Court · (1964) 54 ITR 541
Income Tax Act, 1961 — Section 28(1)(c), 66(2)