COURT ARCHIVE

Patna High Court judgments, 1964

198 judgments · page 8 of 10

High Courts24 Mar 1964

Mahabit Mallah and Another Vs Sone Valley Portland Cement Co. Ltd. and Another

Patna High Court · AIR 1965 Patna 297 : (1964) 9 FLR 181

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2), 33A

Read judgment

High Courts16 Mar 1964Allowed

Satdeo Narain and Others Vs Union of India (UOI) and Others

Patna High Court · AIR 1964 Patna 521

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Provincial Insolvency Act, 1920 — Section 10(1), 10(2), 24, 24(1), 24(2)

Read judgment

High Courts12 Mar 1964Allowed

The Union of India (UOI) Vs Nawab Pandey and Others

Patna High Court · AIR 1964 Patna 383

Railways Act, 1890 — Section 77, 80

Read judgment

High Courts10 Mar 1964Dismissed

Narayan Dutt Choubey and Another Vs Hardeo Choubey and Others

Patna High Court · AIR 1965 Patna 73

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 107

Read judgment

High Courts10 Mar 1964Dismissed

Rameshwar Lal Vs Mangi Lal

Patna High Court · AIR 1964 Patna 374

Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

Read judgment

High Courts10 Mar 1964Dismissed

Hindustan General Electrical Corporation Ltd. Vs The State of Bihar and Others

Patna High Court · AIR 1964 Patna 379 : (1965) 2 LLJ 97

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 33(2)

Read judgment

High Courts09 Mar 1964

The State Vs Ramyas Thakur

Patna High Court · AIR 1964 Patna 416 : (1964) CriLJ 331

Bihar and Orissa Excise Act, 1915 — Section 70, 85(1), 86, 86Criminal Procedure Code, 1898 (CrPC) — Section 5(2), 51, 523, 523(1), 550

Read judgment

High Courts04 Mar 1964Dismissed

Harihar Bhagat Vs Mossfir Pathak and Others

Patna High Court · AIR 1966 Patna 268

Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts04 Mar 1964Allowed

Pir Mohammad and Another Vs Abdul Majid and Others

Patna High Court · AIR 1964 Patna 376

Bihar Land Reforms Act, 1950 — Section 2, 5, 5(1)

Read judgment

High Courts02 Mar 1964Dismissed

Md. Hanif and Others Vs Chamari Sao and Others

Patna High Court · AIR 1965 Patna 328

Bihar Land Reforms Act, 1950 — Section 4

Read judgment

High Courts25 Feb 1964

Abdur Rahman Vs The State

Patna High Court · (1964) CriLJ 327

Constitution of India, 1950 — Article 6, 7Foreigners Act, 1946 — Section 14

Read judgment

High Courts25 Feb 1964

Himalaya Engineering Co. Vs Commissioner of Income Tax

Patna High Court · AIR 1964 Patna 415 : (1965) 57 ITR 762

Income Tax Act, 1961 — Section 26A, 66(2)

Read judgment

High Courts25 Feb 1964Dismissed

S. Abdul Rahim Vs Mt. Anikun Nissa

Patna High Court · AIR 1964 Patna 502

Provincial Small Cause Courts Act, 1887 — Section 17

Read judgment

High Courts24 Feb 1964Allowed

Bharosa Singh Vs Sheo Baran Singh and Others

Patna High Court · AIR 1964 Patna 500

Bihar Panchayat Election Rules, 1953 — Rule 17Constitution of India, 1950 — Article 226

Read judgment

High Courts24 Feb 1964Allowed

Minalal Mundhra Vs Smt. Anchi Devi and Others

Patna High Court · AIR 1965 Patna 66

Arbitration Act, 1940 — Section 15, 17Civil Procedure Code, 1908 (CPC) — Section 100, 39, 41, 41(1)

Read judgment

High Courts21 Feb 1964

Lilju Mandal and Others Vs Smt. Chandra Devi

Patna High Court · AIR 1964 Patna 498

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Limitation Act, 1908 — Article 158

Read judgment

High Courts21 Feb 1964Dismissed

Haridas Ghosh and Another Vs Thakur Jogendra Nath Sahdeo

Patna High Court · AIR 1964 Patna 480

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, 48

Read judgment

High Courts19 Feb 1964Allowed

Ambika Prasad Vs The State of Bihar and Others

Patna High Court · AIR 1964 Patna 479 : (1964) CriLJ 445

Bihar and Orissa Excise Act, 1915 — Section 68, 8, 89

Read judgment

High Courts17 Feb 1964Partly Allowed

State of Bihar Vs Rama Bhushan Basu

Patna High Court · AIR 1964 Patna 326

Contract Act, 1872 — Section 28Limitation Act, 1908 — Article 120, 56Specific Relief Act, 1877 — Section 21

Read judgment

High Courts17 Feb 1964

Sukhdeo Thakur and Another Vs J.W.S. Atkin and Another

Patna High Court · AIR 1964 Patna 368 : (1964) CriLJ 180

Contempt of Courts Act, 1971 — Section 4, 5Industrial Disputes Act, 1947 — Section 26, 27

Read judgment