High Courts03 Jul 1964
Gaju Pahan Vs Rijhu Teli and Others
Patna High Court · (1966) CriLJ 339
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1964
198 judgments · page 6 of 10
High Courts18 Jun 1964
Man Mohan Deo Vs Sm. Shailbala Roy and Others
Patna High Court · AIR 1965 Patna 277
Representation of the People Act, 1951 — Section 36(2)
High Courts15 May 1964Dismissed
Hindustan Steel Ltd. Vs Ingeniurs and Contractors
Patna High Court · AIR 1964 Patna 468
Arbitration Act, 1940 — Section 20(4)
High Courts15 May 1964Allowed
Krishna Jee and Another Vs Rajeshwar Misra and Others
Patna High Court · AIR 1964 Patna 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1
High Courts14 May 1964Allowed
Patna Municipal Corporation Vs Dularchand Sao
Patna High Court · AIR 1964 Patna 565 : (1964) CriLJ 715
Criminal Procedure Code, 1898 (CrPC) — Section 103Prevention of Food Adulteration Act, 1954 — Section 10, 10(5), 10(7), 2
High Courts14 May 1964Dismissed
Ram Prasad Choudhary and Others Vs Mst. Fulia and Others
Patna High Court · AIR 1964 Patna 508
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 May 1964
State of Bihar Vs Hari Mishra and Another
Patna High Court · AIR 1965 Patna 411 : (1965) CriLJ 527
Criminal Procedure Code, 1898 (CrPC) — Section 146(1), 435
High Courts07 May 1964Allowed
Thakur Tanti Vs The State
Patna High Court · AIR 1964 Patna 493 : (1964) CriLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 165(1), 165(3), 165(5)Penal Code, 1860 (IPC) — Section 323, 332, 353, 96, 97
High Courts07 May 1964Dismissed
Jagdish Rewani Vs Dr. Rajendra Nath Sarkar
Patna High Court · AIR 1964 Patna 553 : (1964) CriLJ 710
Criminal Procedure Code, 1898 (CrPC) — Section 503, 522Penal Code, 1860 (IPC) — Section 350, 456
High Courts06 May 1964
Md. Nabi Akhtar Vs Hasnu Mian and Others
Patna High Court · (1964) 05 PAT CK 0013
Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts06 May 1964
Raghu Nath Sah Vs State of Bihar
Patna High Court · (1965) CriLJ 570
Penal Code, 1860 (IPC) — Section 410, 411, 412, 413, 414
High Courts06 May 1964
The Behar Journals Ltd. Vs H.K. Chaudhuri and Another
Patna High Court · AIR 1964 Patna 532 : (1966) 1 LLJ 789
Industrial Disputes Act, 1947 — Section 36, 36(2), 36(4)
High Courts06 May 1964Dismissed
Ram Udgar Singh Vs Presiding Officer, Labour Court, C.N. Division and Others
Patna High Court · AIR 1964 Patna 489 : (1964) 9 FLR 243 : (1967) 2 LLJ 537
Industrial Disputes Act, 1947 — Section 33(2), 36, 36(2)
High Courts06 May 1964Allowed
Belsand Sugar Co. Ltd. and Others Vs The State
Patna High Court · AIR 1965 Patna 369 : (1965) CriLJ 398
Bihar Weights Act, 1947 — Section 29Bihar Weights and Measures (Enforcement) Act, 1959 — Section 2, 24, 33Criminal Procedure Code, 1898 (CrPC) — Section 4(1)
High Courts06 May 1964Allowed
State of Bihar Vs Sitaram Sahu and Another
Patna High Court · AIR 1964 Patna 477 : (1964) CriLJ 443
Criminal Procedure Code, 1898 (CrPC) — Section 367Drugs and Cosmetics Act, 1940 — Section 1(3), 18
High Courts30 Apr 1964Dismissed
Jagdish Pandey Vs Vice-Chancellor, University of Bihar and Another
Patna High Court · AIR 1965 Patna 11 : (1966) 1 LLJ 780
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Amendment Act, 1962 — Section 4Constitution of India, 1950 — Article 14, 226
High Courts29 Apr 1964Dismissed
Khoshi Mahton and Others Vs The State
Patna High Court · AIR 1964 Patna 526 : (1964) CriLJ 704
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts28 Apr 1964Allowed
Smt. Kamli Devi and Others Vs Smt. Ganga Devi Bagla
Patna High Court · AIR 1964 Patna 534
Court Fees Act, 1870 — Article 1, 12, 12(2), 7
High Courts28 Apr 1964
Niranjan Pal and Another Vs Chaitanyalal Ghosh and Another
Patna High Court · AIR 1964 Patna 401
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 13Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 100Transfer of Property Act, 1882 — Section 106, 108, 11, 111
High Courts28 Apr 1964Dismissed
Aditya Narain Rai Vs Ramasis Rai and Others
Patna High Court · AIR 1964 Patna 538 : (1964) CriLJ 707
Criminal Procedure Code, 1898 (CrPC) — Section 202, 251A, 417(3)