High Courts15 Sept 1964Allowed
Jugal Kishore Bhadani Vs Union of India (UOI)
Patna High Court · AIR 1965 Patna 196
Civil Procedure Code, 1908 (CPC) — Section 100Railways Act, 1890 — Section 72
COURT ARCHIVE
Patna High Court judgments, 1964
198 judgments · page 4 of 10
High Courts14 Sept 1964Dismissed
Satya Narain Mishra Vs The State
Patna High Court · AIR 1965 Patna 364 : (1965) CriLJ 394
Penal Code, 1860 (IPC) — Section 466, 471
High Courts14 Sept 1964Dismissed
Abdul Rahim Vs Md. Azimuddin
Patna High Court · AIR 1965 Patna 156
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6, Order 41 Rule 1, Order 6 Rule 6, Order 8 Rule 7Transfer of Property Act, 1882 — Section 111
High Courts09 Sept 1964Allowed
Hardeo Mahto Vs Abdul Aziz and Others
Patna High Court · AIR 1965 Patna 132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 28, 107(1)
High Courts09 Sept 1964Dismissed
Ramrudhar Singh Vs Dileshwar Singh and Others
Patna High Court · AIR 1965 Patna 117
Bihar and Orissa General Clauses Act, 1917 — Section 15(2)Bihar Land Reforms Act, 1950 — Section 2, 6, 6(1)
High Courts07 Sept 1964
State Vs Chuni Lal Begani
Patna High Court · AIR 1965 Patna 103 : (1965) CriLJ 327
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts07 Sept 1964Allowed
Moulvi Mahto and Others Vs Dwarka Mahto
Patna High Court · AIR 1965 Patna 133
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts04 Sept 1964Allowed
Nityanath Jha and Another Vs The State and Another
Patna High Court · AIR 1965 Patna 154 : (1965) CriLJ 464
Criminal Procedure Code, 1898 (CrPC) — Section 17(1), 195(1), 195(5)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts04 Sept 1964Dismissed
Nand Lal Mahton Vs Naubat Mahton and Others
Patna High Court · AIR 1965 Patna 345
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 11
High Courts04 Sept 1964Dismissed
R.L. Verma Vs Tata Workers'' Union and Others
Patna High Court · AIR 1965 Patna 184 : (1966) 1 LLJ 769
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts03 Sept 1964Allowed
Nath Bank Ltd. (In Liquidation) Vs Amitava Das Gupta and Another
Patna High Court · AIR 1965 Patna 134
Banking Companies (Amendment) Act, 1950 — Section 11Banking Companies Act, 1949 — Section 45A, 45B, 45C, 45C(3)Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts03 Sept 1964
Umedray Worah Vs Commissioner of Income Tax
Patna High Court · AIR 1965 Patna 114 : (1965) 56 ITR 702
Income Tax Act, 1961 — Section 16(3), 16(3)(a)(iii), 16(3)(a)(iv)
High Courts31 Aug 1964Dismissed
Purna Nand Puri Vs Kamala Sinha and Another
Patna High Court · AIR 1965 Patna 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 2Contract Act, 1872 — Section 73, 74Evidence Act, 1872 — Section 92
High Courts28 Aug 1964Dismissed
Dehri Rohtas Light Railway Co. Ltd. Vs Central Godhar Colliery Co. and Another
Patna High Court · AIR 1965 Patna 49
General Rules, 1954 — Rule 10, 3Railways Act, 1890 — Section 47(1), 55
High Courts27 Aug 1964Partly Allowed
Harishanker Prasad and Others Vs Bishwanath Prasad and Others
Patna High Court · AIR 1965 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 23 Rule 3Contract Act, 1872 — Section 23
High Courts26 Aug 1964
Banwaree Bansphor and Others Vs State of Bihar
Patna High Court · AIR 1965 Patna 45 : (1965) CriLJ 73
Penal Code, 1860 (IPC) — Section 146, 149, 325, 34
High Courts25 Aug 1964Allowed
Phul Kumari Devi Vs Sambhu Prasad Singh and Others
Patna High Court · AIR 1965 Patna 87
Civil Procedure Code, 1908 (CPC) — Section 11Limitation (Amendment) Act, 1963 — Article 65Limitation Act, 1908 — Article 144
High Courts21 Aug 1964Allowed
Workmen of Rohtas Industries Ltd. Vs H.K. Choudhuri and Others
Patna High Court · AIR 1965 Patna 127 : (1966) 1 LLJ 181
Employees State Insurance (General) Regulations, 1950 — Regulation 97Employees State Insurance Act, 1948 — Section 46, 57, 57(1), 61, 72
High Courts21 Aug 1964
Bhupendra Narain Mandal Vs Ek Narain Lal Das and Others
Patna High Court · AIR 1965 Patna 332
Conduct of Elections Rules, 1961 — Rule 94AEvidence Act, 1872 — Section 45, 47, 73Representation of the People Act, 1951 — Section 101, 123(3), 81(3), 83, 83(1)
High Courts20 Aug 1964Dismissed
Sukhdeo Bhagat and Another Vs Bishwanath Singh and Others
Patna High Court · AIR 1965 Patna 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8