High Courts28 Apr 1964
Chandra Bhusan Dubey and Another Vs The State of Bihar
Patna High Court · (1965) CriLJ 841
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 307, 323, 324, 448, 452
COURT ARCHIVE
Patna High Court judgments, 1964
198 judgments · page 7 of 10
High Courts25 Apr 1964
Bateshwar Prasad Vs Laliteshwar Prasad Shahi and Others
Patna High Court · AIR 1964 Patna 431
Constitution of India, 1950 — Article 299(1)Representation of the People Act, 1951 — Section 7
High Courts24 Apr 1964Dismissed
Kedarnath Goenka and Others Vs Khaja Md. Hassan Imam
Patna High Court · AIR 1964 Patna 491
Bihar Land Reforms Act, 1950 — Section 14, 4Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 2, Order 34 Rule 4
High Courts22 Apr 1964Dismissed
Rajani Kant Sinha Vs The Bank of Bihar Ltd.
Patna High Court · AIR 1964 Patna 507
Bihar Money Lenders Act, 1938 — Section 13, 2
High Courts21 Apr 1964Dismissed
Nalini Ranjan Chakravarty Vs Smt. Kiran Rani Chakravarty
Patna High Court · AIR 1965 Patna 442 : (1965) CriLJ 530
Criminal Procedure Code, 1898 (CrPC) — Section 200, 244, 4, 488, 540Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts17 Apr 1964Dismissed
Birbar Roy Vs Thakur Dalip Singh
Patna High Court · AIR 1964 Patna 443
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts15 Apr 1964Dismissed
Ramswaroop Singh and Others Vs Ganesh Missir and Others
Patna High Court · AIR 1964 Patna 529
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Article 166, 18
High Courts14 Apr 1964Dismissed
Balram Mandal Vs Rajani Mandalain
Patna High Court · AIR 1964 Patna 505
Guardians and Wards Act, 1890 — Section 17, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts13 Apr 1964
Bhola Prasad Chaudhary and Others Vs Guru Prasad Sah
Patna High Court · (1965) CriLJ 299
Penal Code, 1860 (IPC) — Section 330, 342, 343, 348, 409
High Courts10 Apr 1964Dismissed
Raghubansh Dubey Vs The State of Bihar
Patna High Court · AIR 1964 Patna 487 : (1964) CriLJ 569
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 192, 207APenal Code, 1860 (IPC) — Section 149, 201, 201
High Courts08 Apr 1964Dismissed
Satruhan Jha and Others Vs The State
Patna High Court · AIR 1964 Patna 445 : (1964) CriLJ 438
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(3)
High Courts07 Apr 1964Dismissed
Jainarayan Sah and Another Vs Mt. Surat Kuer and thereafter Mt. Radhika Devi and Others
Patna High Court · AIR 1964 Patna 482
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Apr 1964Allowed
Sheo Kumar Dubey Vs Tribhuwan Rai Mukhtear and Another
Patna High Court · AIR 1965 Patna 25 : (1965) CriLJ 69
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(9)
High Courts06 Apr 1964Dismissed
Mangal Mahton Vs Behari Mahton and Others
Patna High Court · AIR 1964 Patna 483
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, Order 43 Rule 1, 151
High Courts31 Mar 1964Allowed
Prahlad Rai Tulsian Vs Kumar Daulat Singh and Others
Patna High Court · AIR 1964 Patna 514
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Article 182(2), 182(5)
High Courts31 Mar 1964
Ram Deyal Singh Vs Mt. Indrasan Kuer and Others
Patna High Court · AIR 1964 Patna 452
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11
High Courts27 Mar 1964Allowed
Abdul Latiff Vs State of Bihar and Others
Patna High Court · AIR 1964 Patna 393
Constitution of India, 1950 — Article 15(1), 15(4)
High Courts26 Mar 1964Allowed
Union of India(UOI) Vs Nageshwar Prasad
Patna High Court · AIR 1964 Patna 373
Civil Procedure Code, 1890 — Section 80Limitation Act, 1908 — Article 31, 19Railways Act, 1890 — Section 77
High Courts26 Mar 1964
Narayan Bikram Shah Vs Kedar Pandey
Patna High Court · AIR 1964 Patna 417
Constitution of India, 1950 — Article 5Registration of Electors Rules, 1960 — Rule 20, 23, 23(4)Representation of the People Act, 1951 — Section 100(1), 101
High Courts26 Mar 1964Allowed
Beharilal Vs Md. Qurban and Others
Patna High Court · AIR 1964 Patna 372
Limitation Act, 1908 — Article 115, 21, 22, 86