High Courts13 Sept 1995Allowed
Achal Chhabra and Amar Nath Chhabra Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 249
Essential Commodities Act, 1955 — Section 7, 8
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 9 of 27
High Courts13 Sept 1995Allowed
Bengali Prasad Sinha Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 59
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts12 Sept 1995Allowed
Satish Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 719
Bihar and Orissa Municipal Act, 1922 — Section 1, 29, 29(1), 385, 390BBihar Municipal (Amendment) Act, 1994 — Section 14, 2, 28
High Courts12 Sept 1995Allowed
Nagendra Upadhayay Vs State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0033
Bihar Service Code, 1952 — Rule 97Constitution of India, 1950 — Article 14
High Courts11 Sept 1995Allowed
Dr. (Prof.) Shyam Prasad Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 610
High Courts11 Sept 1995
Dr. B.R. Ambedkar Institute of Dental Pharmaceutical Sciences and Hospital and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 347
High Courts07 Sept 1995Allowed
Vidya Sagar Rai Vs Ram Lagan Thakur
Patna High Court · (1995) 09 PAT CK 0047
High Courts07 Sept 1995Dismissed
Krishna Kumar Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 2
High Courts07 Sept 1995Allowed
Anand Kumar Singh, Arun Kumar and Brijnandan Prasad Singh Vs The State of Bihar and Dwarika Choudhury
Patna High Court · (1995) 09 PAT CK 0004
High Courts07 Sept 1995Dismissed
Mahabir Prasad Chirania Vs The State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0002
High Courts06 Sept 1995Allowed
Smt. Manju Jha Vs The State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0054
High Courts06 Sept 1995Allowed
Chandra Mohan Chowdhary and Sardar Harbans Singh Vs State of Bihar
Patna High Court · (1996) 1 BLJR 254 : (1995) 2 PLJR 813
Essential Commodities Act, 1955 — Section 7
High Courts06 Sept 1995Dismissed
Manohar Singh Neech Vs Presiding Officer, Central Government Industrial Tribunal and Another
Patna High Court · (1995) 09 PAT CK 0031
High Courts06 Sept 1995
Indian Iron and Steel Company Limited and Another Vs The State of Bihar and Another
Patna High Court · (1995) 09 PAT CK 0016
High Courts04 Sept 1995Dismissed
Ganga Sharma Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 753
Minimum Wages Act, 1948 — Section 20
High Courts04 Sept 1995
United India Insurance Company Ltd. Vs Chinta Devi and Others
Patna High Court · (1997) 1 ACC 173
Motor Vehicles Act, 1988 — Section 173
High Courts01 Sept 1995Dismissed
Bimal Kishore Rai Vs The State of Bihar and Others
Patna High Court · (1995) 09 PAT CK 0051
High Courts01 Sept 1995Allowed
Reyasat Ali Khan Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 583
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4), 24(5)
High Courts01 Sept 1995Allowed
Sanjay Kumar Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 53
High Courts01 Sept 1995Allowed
Shyam Sunder Kishan Lal and Others Vs Sajjan Kumar Singhania and Others
Patna High Court · (1995) 09 PAT CK 0025